High Courts29 Jun 1945Dismissed
Bibhuti Bhusan Pal Choudhury and Others Vs Srimati Mani Bala alias Manimala Dasi
Calcutta High Court · (1945) 06 CAL CK 0027
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 2,120 of 3,204
High Courts28 Jun 1945Dismissed
Panchanan Banerjee and Another Vs Nirmal Chandra Lahiri
Calcutta High Court · (1945) 06 CAL CK 0029
High Courts27 Jun 1945Dismissed
Hem Chandra Mukhrjee and Others Vs Brindaban Chandra Majumdar
Calcutta High Court · (1945) 06 CAL CK 0030
High Courts27 Jun 1945Allowed
S. K. Ajaraddi Vs S. M. Sonai Bibi and others
Calcutta High Court · (1945) 06 CAL CK 0013
High Courts26 Jun 1945
Promode Kumar Sett and Others Vs Sheik Aminuddin and Others
Calcutta High Court · (1945) 06 CAL CK 0031
High Courts26 Jun 1945Dismissed
Sri Sri Iswar Joy Chandi Thakurani and others Vs Manmatha Nath Das
Calcutta High Court · (1945) 06 CAL CK 0011
High Courts25 Jun 1945Allowed
Dwarka Das-Kedar Bux Vs Gajanan Jagannath and others
Calcutta High Court · (1945) 06 CAL CK 0019
High Courts25 Jun 1945
Rajshahi Peoples Bank Ltd. Vs Debendra Mohan Moitra and Others
Calcutta High Court · (1945) 06 CAL CK 0006
High Courts25 Jun 1945
Surendra Narayan Sinha Vs Pankoj Kumar Das and another
Calcutta High Court · (1945) 06 CAL CK 0002
High Courts22 Jun 1945
WESTMINISTER BANK, LTD, Vs RICHES.
Calcutta High Court · (1947) 15 ITR 29
Income Tax Act, 1842 — Section 102, 103
High Courts18 Jun 1945Dismissed
Sudhangshu Kumar Roy Vs Banamali Roy
Calcutta High Court · (1945) 06 CAL CK 0010
High Courts15 Jun 1945
Rai Tarit Bhusan Roy Bahadur and, on his death, his heirs and legal representatives Promode Kumar Roy and others Vs On the death of Pramatha Bhusan Mukhopadhya his heirs Nikhil Bhusan Mukhopadhya, minor by guardian mother and others
Calcutta High Court · (1945) 06 CAL CK 0026
High Courts15 Jun 1945
Rajani Kanta Das, on his death, Golap Sundari Dasi Vs Nirmal Chandra Das and Another
Calcutta High Court · AIR 1945 Cal 438
High Courts15 Jun 1945Dismissed
Birendra Kishore Roy Vs Naruzzaman Peada and Others
Calcutta High Court · (1945) 06 CAL CK 0005
High Courts14 Jun 1945
Rased Molla Vs Emperor
Calcutta High Court · AIR 1948 Cal 102
Penal Code, 1860 (IPC) — Section 304, 326
High Courts14 Jun 1945
Fatema Khatun Vs Haran Barui and Others
Calcutta High Court · AIR 1947 Cal 132
Bengal Tenancy Act, 1885 — Section 174Civil Procedure Code, 1908 (CPC) — Section 47
High Courts13 Jun 1945Dismissed
Sm. Radharani Debi and Others Vs Sanat Kumar Chatterjee and Another
Calcutta High Court · (1945) 06 CAL CK 0028
High Courts13 Jun 1945Dismissed
Jamuna Dasya Vs Kailash Chandra Chowdhury
Calcutta High Court · (1945) 06 CAL CK 0025
High Courts12 Jun 1945
Usharani Debi Vs The Research Industries Ltd.
Calcutta High Court · (1945) 06 CAL CK 0008