High Courts11 Jun 1945Dismissed
Matilal Majumdar Vs Majibar Rahaman and Another
Calcutta High Court · (1945) 06 CAL CK 0015
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 2,121 of 3,204
High Courts11 Jun 1945
Saraj Bashini Debi Vs Parindra Nath Banerjee and Others
Calcutta High Court · AIR 1945 Cal 447
Bengal Tenancy Act, 1885 — Section 168A
High Courts11 Jun 1945Allowed
Haripada Saha and Another Vs Ghanasyam Saha and Another
Calcutta High Court · (1945) 06 CAL CK 0001
High Courts07 Jun 1945Dismissed
Haripada Gharami and others Vs Emperor
Calcutta High Court · (1945) 06 CAL CK 0009
High Courts07 Jun 1945Allowed
Hem Chandra Naskar and Another Vs Rai Harendra Lal Roy Bahadur Estate Ltd.
Calcutta High Court · (1945) 06 CAL CK 0003
High Courts06 Jun 1945
In the Goods of Raja Prabhat Chandra Barua, deceased
Calcutta High Court · (1945) 06 CAL CK 0007
High Courts05 Jun 1945
Sankaracharja Mullick Vs Sk. Sademani and Others
Calcutta High Court · AIR 1945 Cal 474
Bengal Tenancy Act, 1885 — Section 22(2), 26C, 26F
High Courts05 Jun 1945Allowed
Surendranath Chakravarty Vs Haran Chandra Chakravarty
Calcutta High Court · (1945) 06 CAL CK 0018
High Courts01 Jun 1945Dismissed
Prokash Krishna Mitter Vs Issur Radha Madan Gopal Jew and Others
Calcutta High Court · (1945) 06 CAL CK 0032
High Courts01 Jun 1945
Sailendra Nath Kuar Vs Emperor
Calcutta High Court · AIR 1948 Cal 104
Penal Code, 1860 (IPC) — Section 376
High Courts28 May 1945Allowed
Harendranath Chaudhuri Vs Sakiraddi Gazi and others
Calcutta High Court · (1945) 05 CAL CK 0017
High Courts28 May 1945
Satyanarayan Banerji and Another Vs Kalyani Prosad Singh Deo Bahadur and Others
Calcutta High Court · AIR 1945 Cal 387
Civil Procedure Code, 1908 (CPC) — Section 47Limitation Act, 1963 — Section 7
High Courts28 May 1945Allowed
Jashoprokash Mitter Vs Deputy Commissioner of Police, Motor Vehicles Department and others
Calcutta High Court · (1945) 05 CAL CK 0009
High Courts28 May 1945
Khetsidas Girdharilal Vs Pratapmull Rameswar and others
Calcutta High Court · (1945) 05 CAL CK 0002
High Courts25 May 1945
Rai Jogendra Chandra Ghosh Bahadur Vs Bhawani Charan Law and Others
Calcutta High Court · AIR 1945 Cal 425
Bengal Tenancy Act, 1885 — Section 159(2)
High Courts25 May 1945
Sophy Auerbach Vs Shivaprosad Agarwalla
Calcutta High Court · AIR 1945 Cal 484
Limitation Act, 1963 — Section 23
High Courts23 May 1945Dismissed
Jnanendra Nath Basu Vs Sm. Profulla Bala Debi and Others
Calcutta High Court · (1945) 05 CAL CK 0005
High Courts18 May 1945Allowed
Purna Chandra Dutt Vs Sudhangshu S. Ghosh
Calcutta High Court · (1945) 05 CAL CK 0020
High Courts18 May 1945
Bhupendra Nath Roy Choudhury Vs Sushil Chandra Chakravarty
Calcutta High Court · AIR 1945 Cal 370
Bengal Money Lenders Act, 1940 — Section 2(22), 36(1)Transfer of Property Act, 1882 — Section 83