High Courts20 Apr 1945
Bazlu alias Bazlul Karim Biswas and Others Vs Golam Hossain Halsana
Calcutta High Court · AIR 1945 Cal 281
Bengal Money Lenders Act, 1940 — Section 2(22), 36
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 2,123 of 3,204
High Courts20 Apr 1945
Kanto M. Mullick Vs Jyotish Ch. Mukherjee
Calcutta High Court · (1945) 04 CAL CK 0006
High Courts19 Apr 1945
In Re: Sidney Thomas Mathison; Charles Gardner
Calcutta High Court · (1945) 04 CAL CK 0004
High Courts19 Apr 1945
Amir Hossain and Others Vs King-Emperor
Calcutta High Court · AIR 1949 Cal 559 : (1949) CriLJ 948
High Courts18 Apr 1945
Badaruddin and another Vs The King Emperor
Calcutta High Court · (1945) 04 CAL CK 0018
High Courts16 Apr 1945
Manik Molla and Another Vs Emperor
Calcutta High Court · AIR 1945 Cal 432
Penal Code, 1860 (IPC) — Section 344, 366A, 368
High Courts16 Apr 1945
Manindra Kumar De and Another Vs Satish Chandra De and Others
Calcutta High Court · AIR 1945 Cal 456
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 3(1)Public Demands Recovery Act — Section 37, 41
High Courts12 Apr 1945
IN THE MATTER OF JYOTIRINDRA NARAYAN SINHA CHOWDHURY.
Calcutta High Court · (1945) 13 ITR 263
High Courts12 Apr 1945Dismissed
Udaychand Mahatab Bahadur of Burdwan and another Vs Minors Ajit Kumar Roy and, Ashutosh Roy and others
Calcutta High Court · (1945) 04 CAL CK 0010
High Courts11 Apr 1945
Miss Rebecca Mondal Vs Emperor
Calcutta High Court · AIR 1947 Cal 278
Evidence Act, 1872 — Section 126Penal Code, 1860 (IPC) — Section 500
High Courts10 Apr 1945
Adeluddin alias Adoo Faraji and Others Vs Emperor
Calcutta High Court · AIR 1945 Cal 482
Penal Code, 1860 (IPC) — Section 395, 412
High Courts29 Mar 1945
Kamada Kumar Chatterjee and Others Vs Harapada Banerji and Others
Calcutta High Court · AIR 1945 Cal 295
Bengal Tenancy Act, 1885 — Section 18(2), 52, 52(b)
High Courts29 Mar 1945Allowed
Sree Sree Iswar Radha Ballav Jew Thakur Vs Mahima Ranjan Roy and Others
Calcutta High Court · (1945) 03 CAL CK 0021
High Courts29 Mar 1945Allowed
Dhiraj Uday Chand Mahtab Bahadur Vs Mahima Ranjan Roy and others
Calcutta High Court · (1945) 03 CAL CK 0019
High Courts29 Mar 1945
Bhupendra Chandra Deb and Another Vs Sm. Rash Mani Gope and Others
Calcutta High Court · AIR 1945 Cal 477
Bengal Land Revenue Sales Act, 1859 — Section 33, 5, 7
High Courts28 Mar 1945Allowed
Sarat Chandra Gayan Vs Port Canning and Land Improvement Co. Ltd., Decree-holder and another
Calcutta High Court · (1945) 03 CAL CK 0030
High Courts28 Mar 1945
Anandi Lal Poddar Vs Keskavdeo Poddar and others
Calcutta High Court · (1945) 03 CAL CK 0011
High Courts28 Mar 1945
In Re: Narendra Narayan Roy Chaudhury
Calcutta High Court · (1945) 03 CAL CK 0006
High Courts27 Mar 1945
Ashgar Ally Vs Dr. Birendra Nath Dey
Calcutta High Court · AIR 1945 Cal 249
Calcutta Municipal Act, 1923 — Section 51(1)