High Courts05 May 1947
Bibhuti Bhusan Das Vs Bejoy Chandra Saha and Others
Calcutta High Court · AIR 1948 Cal 34
Bengal Agricultural Debtors Act, 1936 — Section 26(a)Civil Procedure Code, 1908 (CPC) — Section 115
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 2,101 of 3,204
High Courts02 May 1947
Bhubaneswar Baidya and Others Vs Rabi Charan Baidya and Others
Calcutta High Court · AIR 1948 Cal 149
High Courts01 May 1947
Jitendra Nath Mondal Vs Nandalal Dass and Others
Calcutta High Court · AIR 1947 Cal 434
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 103Specific Relief Act, 1877 — Section 9
High Courts30 Apr 1947
Satkari Ghose Vs Ram Lakshman Dutta
Calcutta High Court · AIR 1947 Cal 439
Criminal Procedure Code, 1898 (CrPC) — Section 195(1)(b), 202, 476B
High Courts30 Apr 1947
Rohini Kumar Roy and Others Vs Uday Chand Mahatab
Calcutta High Court · AIR 1947 Cal 437
Bengal Tenancy Act, 1885 — Section 168A
High Courts30 Apr 1947
Aswini Kumar Das Gupta and Others Vs Karamat Ali Kha
Calcutta High Court · AIR 1948 Cal 165
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 22, 47
High Courts30 Apr 1947
Anukul Chandra Manna Vs Debendra Nath Dutta and Others
Calcutta High Court · AIR 1947 Cal 386
Civil Procedure Code, 1908 (CPC) — Section 10Transfer of Property Act, 1882 — Section 83
High Courts29 Apr 1947Dismissed
Nibaran Chandra Das Vs Brojendra Chandra Dey and Others
Calcutta High Court · (1947) 04 CAL CK 0035
High Courts29 Apr 1947
Gostha Behari De Vs Purna Chandra De and Others
Calcutta High Court · AIR 1948 Cal 219
High Courts28 Apr 1947
Bhagwat Ram and Another Vs Ramji Ram and Others
Calcutta High Court · (1947) 04 CAL CK 0034
High Courts28 Apr 1947Dismissed
Srinivas Mall Bairoliya and Another Vs The King-Emperor
Calcutta High Court · (1947) 04 CAL CK 0003
High Courts24 Apr 1947Allowed
Taramoni Dassi and Others Vs Mahendra Nath Haldar
Calcutta High Court · (1947) 04 CAL CK 0032
High Courts24 Apr 1947
Mahendra Nath Sardar Vs Mahendra Nath Haldar
Calcutta High Court · AIR 1948 Cal 141
Bengal Tenancy Act, 1885 — Section 104, 26G(1)(a)
High Courts24 Apr 1947
Ram Das Pandey and Others Vs King-Emperor
Calcutta High Court · (1947) 04 CAL CK 0007
High Courts24 Apr 1947
Sm. Safura Bibi Vs Isob Bepari
Calcutta High Court · AIR 1947 Cal 403
Bengal Alienation of Agricultural Land (Temporary Provisions) Act, 1944 — Section 10
High Courts24 Apr 1947
Ramdas Pandey and Another Vs Nagendra Nath
Calcutta High Court · AIR 1948 Cal 197
Penal Code, 1860 (IPC) — Section 114, 430
High Courts22 Apr 1947Dismissed
Baijnath Narseria Vs Chhotulal Sethia
Calcutta High Court · (1947) 04 CAL CK 0031
High Courts21 Apr 1947
Shiv Kumar Prosad Vs The Trustees For The Improvement of Calcutta and Others
Calcutta High Court · (1947) 04 CAL CK 0009
High Courts18 Apr 1947Dismissed
Sarat Chandra Bhattacharjya, Kabya-Vyakaran Sankhya-Vedantatirtha Vs Sri Sri Tarakeswar Shib Thakur and Others
Calcutta High Court · (1947) 04 CAL CK 0019
High Courts17 Apr 1947
Kalidas Chakravarty and Others Vs Sm. Sushila Bala Devi and Others
Calcutta High Court · AIR 1947 Cal 461