High Courts10 Mar 1947
Chittagong Urban Co-operative Bank Ltd. Vs Ahmedar Rahaman Mistri and Others
Calcutta High Court · AIR 1947 Cal 398
Transfer of Property Act, 1882 — Section 41, 43
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 2,103 of 3,204
High Courts06 Mar 1947
TIMBRELL (H. M. INSPECTOR OF TAXES) Vs LORD ALDENHAMS EXECUTORS.
Calcutta High Court · (1948) 16 ITR 67
High Courts06 Mar 1947
Hari Ram Agarwalla Vs Emperor
Calcutta High Court · AIR 1947 Cal 420
Cotton Cloth and Yarn (Control) Order, 1943 — Section 12(6), 23Defence of India Rules, 1962 — Rule 812(4)
High Courts28 Feb 1947
Emperor Vs Pritam Singh
Calcutta High Court · AIR 1948 Cal 128
Arms Act, 1959 — Section 19ACriminal Procedure Code, 1898 (CrPC) — Section 403
High Courts27 Feb 1947
Amaresh Chandra Sinha Vs Emperor
Calcutta High Court · AIR 1948 Cal 110
Criminal Procedure Code, 1898 (CrPC) — Section 263, 342
High Courts26 Feb 1947
River Steam Navigation Co. Ltd. and Another Vs Manindra Nath Pathak and Another
Calcutta High Court · (1947) 02 CAL CK 0002
High Courts21 Feb 1947
Kamala Ranjan Roy Vs Ifran Sheikh and Others
Calcutta High Court · AIR 1948 Cal 14
Land Revenue Sales Act, 1859 — Section 37
High Courts20 Feb 1947Dismissed
Kalidas Chakravarty Vs Kalipada Mondal Sao and Others
Calcutta High Court · (1947) 02 CAL CK 0006
High Courts20 Feb 1947
Debendra Nath Saha Vs The Collector of Noakhali and Others
Calcutta High Court · (1947) 02 CAL CK 0004
High Courts19 Feb 1947
Sudhirkumar Bose Vs Chandra Kanta Shewli and Others
Calcutta High Court · AIR 1955 Cal 560 : 52 CWN 446
Transfer of Property Act, 1882 — Section 73, 73(1), 73(2), 73(3)
High Courts17 Feb 1947
Sew Kissendas Bhattar Vs Ratanlal Chamria and Others
Calcutta High Court · (1947) 02 CAL CK 0008
High Courts12 Feb 1947
Maharaja Bahadur Sing Vs Felani Mai and Others
Calcutta High Court · AIR 1947 Cal 407
Bengal Tenancy Act, 1885 — Section 105Civil Procedure Code, 1908 (CPC) — Section 102Provincial Small Cause Courts Act, 1887 — Section 15
High Courts07 Feb 1947
Anwara Khatoon Vs Mt. Hasan Bibi and Others
Calcutta High Court · AIR 1948 Cal 171
High Courts07 Feb 1947
Bonamali Pramanik and Others Vs Radhagobinda Ghosh
Calcutta High Court · AIR 1947 Cal 388
Bengal Agricultural Debtors Act, 1936 — Section 37A, 37A(8)Civil Procedure Code, 1908 (CPC) — Section 115, 47
High Courts07 Feb 1947
Abdul Mannan and Others Vs Taiyab Ali
Calcutta High Court · AIR 1947 Cal 390
Criminal Procedure Code, 1898 (CrPC) — Section 522(3)Penal Code, 1860 (IPC) — Section 142, 352
High Courts07 Feb 1947
Ganesh Chandra Dhur and Another Vs Administrator General of Bengal
Calcutta High Court · (1947) 02 CAL CK 0003
High Courts06 Feb 1947
Lal Behari De and others Vs Jatindra Chandra De
Calcutta High Court · (1947) 02 CAL CK 0021
High Courts06 Feb 1947
Channu and Others Vs Emperor
Calcutta High Court · AIR 1948 Cal 125
Penal Code, 1860 (IPC) — Section 395, 75
High Courts06 Feb 1947
Lal Behari De and Others Vs Jatindra Chandra De
Calcutta High Court · (1947) 02 CAL CK 0005