High Courts17 Apr 1947
Rajendra Nath Manna and Others Vs Jogjiban Hansda and Others
Calcutta High Court · AIR 1947 Cal 440
Bengal Agricultural Debtors (Amendment) Act, 1942 — Section 37A(1)(c)(iii)Contract Act, 1872 — Section 2(d)
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 2,102 of 3,204
High Courts17 Apr 1947Dismissed
Manick Lal Memani Vs Shiva Jute Bailing Ltd.
Calcutta High Court · (1947) 04 CAL CK 0005
High Courts16 Apr 1947Dismissed
Haripada Saha and Another Vs Gobinda chandra Saha and Others
Calcutta High Court · (1947) 04 CAL CK 0033
High Courts16 Apr 1947
Bhola Nath Dutta Vs Laya Majhi and Others
Calcutta High Court · AIR 1947 Cal 451
Bengal Tenancy Act, 1885 — Section 49F
High Courts15 Apr 1947
Kamini Mohan Vs Mohan Lal Bayeed
Calcutta High Court · AIR 1947 Cal 422
Bengal Tenancy Act, 1885 — Section 144, 153, 153(b)
High Courts15 Apr 1947
Partim Mandalani Vs Ramnath Das
Calcutta High Court · AIR 1947 Cal 408
Bengal Tenancy Act, 1885 — Section 26G, 26G(1)(a)
High Courts03 Apr 1947
Najerali and Others Vs Baitulla Mondal and Others
Calcutta High Court · AIR 1948 Cal 174
High Courts02 Apr 1947
Purusottam Lal Sarogi Vs Mt. Hawi Bai
Calcutta High Court · AIR 1947 Cal 401
Calcutta Rent Ordinance, 1946 — Section 12(b)Presidency Small Cause Courts Act, 1882 — Section 41Transfer of Property Act, 1882 — Section 111
High Courts02 Apr 1947
Rabindra Mandal and Another Vs C.K. Nag and Sons Ltd. and Others
Calcutta High Court · AIR 1948 Cal 182
Bengal Tenancy Act, 1885 — Section 159, 167
High Courts02 Apr 1947
P. Bose Vs H.C. Sen
Calcutta High Court · AIR 1947 Cal 387
Electricity Act, 1910 — Section 40
High Courts01 Apr 1947Dismissed
Issur Chandra Pal Vs Ramkristo Pal
Calcutta High Court · (1947) 04 CAL CK 0001
High Courts31 Mar 1947
Ananta Kumar Shyam Roy Vs Surendra Kumar Mitra
Calcutta High Court · AIR 1947 Cal 424
Civil Procedure Code, 1908 (CPC) — Section 47, 48
High Courts28 Mar 1947
Byomkesh Mukherjee Vs Bhupendra Narayan Sinha Bahadur and Another
Calcutta High Court · AIR 1948 Cal 179
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts26 Mar 1947Dismissed
Balabux Agarwalla and Others Vs Sree Lachminarain Jute Mfg. Co., Ltd.
Calcutta High Court · (1947) 03 CAL CK 0004
High Courts20 Mar 1947
Balabux Agarwala Vs Lachminarain Jute Manufacturing Co. Ltd.
Calcutta High Court · (1947) 03 CAL CK 0003
High Courts19 Mar 1947
Ram Ratan Mudhara and Others Vs Debendra Prosad Roy and Others
Calcutta High Court · AIR 1947 Cal 391
Bengal Tenancy Act, 1885 — Section 48FSpecific Relief Act, 1877 — Section 42
High Courts19 Mar 1947
Malaya Kumar Mazumdar Vs Fakir Mohammad Sarkar and Others
Calcutta High Court · AIR 1947 Cal 393
Bengal Tenancy Act, 1885 — Section 167Specific Relief Act, 1877 — Section 42
High Courts17 Mar 1947Dismissed
Bibhuti Bhusan Pal Chaudhury Vs Sree Sree Tarakeswar Jew Shiva Thakur and Another
Calcutta High Court · (1947) 03 CAL CK 0015
High Courts14 Mar 1947Dismissed
Bank of Calcutta Ltd. Vs The National Insurance Co. Ltd.
Calcutta High Court · (1947) 03 CAL CK 0005