High Courts30 May 1947Allowed
Benode Behari Misra Vs Raja Sri Sri Kalyani Prosad Singh Deo Bahadur
Calcutta High Court · (1947) 05 CAL CK 0032
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 2,100 of 3,204
High Courts28 May 1947
Debabrata Mukherjee Vs Satish Chandra Banerjee
Calcutta High Court · (1947) 05 CAL CK 0002
High Courts27 May 1947
Superintendent and Remembrancer of Legal Affairs Vs D.E. Wilsone
Calcutta High Court · AIR 1947 Cal 429
Calcutta Police Act, 1866 — Section 3, 46Criminal Procedure Code, 1898 (CrPC) — Section 417
High Courts23 May 1947
Sadek Mahammad Ahmad Hasan Vs Jyotish Chandra Pandit and Another
Calcutta High Court · AIR 1948 Cal 83
Criminal Procedure Code, 1898 (CrPC) — Section 253Penal Code, 1860 (IPC) — Section 504
High Courts23 May 1947
Superintendent and Remembrancer of Legal Affairs Vs Kaloo Khan and Another
Calcutta High Court · AIR 1948 Cal 68
Criminal Procedure Code, 1898 (CrPC) — Section 46(1)Penal Code, 1860 (IPC) — Section 353
High Courts22 May 1947
Halima Khatun and Others Vs Sashi Kumar Banik
Calcutta High Court · AIR 1947 Cal 453
Evidence Act, 1872 — Section 92
High Courts21 May 1947Dismissed
Sebait of Sri Sri Iswar Radha Gobinda Jew Thakur, Mohanta Gobinda Gopalananda Deb Goswami Vs Sebait of Sri Sri Iswar Shyam Ray Jew Thakur Radhesyam Adhikari and Others
Calcutta High Court · (1947) 05 CAL CK 0033
High Courts21 May 1947
Radha Gobinda Jeu Vs Shyam Ray Jeu and others
Calcutta High Court · (1947) 05 CAL CK 0031
High Courts21 May 1947Dismissed
Yakub Ali Vs Ram Gobinda Hazra
Calcutta High Court · (1947) 05 CAL CK 0024
High Courts20 May 1947
Boots Pure Drug Co., (India) Ltd. Vs May and Baker, Ltd.
Calcutta High Court · (1947) 05 CAL CK 0007
High Courts20 May 1947Dismissed
Prodyot Kumar Sen Gupta Vs Nagendra Kumar Choudhury
Calcutta High Court · (1947) 05 CAL CK 0003
High Courts20 May 1947Dismissed
Chandra Nath Bhose and Another Vs Sm Sahadabia Kumarin
Calcutta High Court · (1947) 05 CAL CK 0001
High Courts16 May 1947
Protiva Sundari Chaudhury Vs The Reliance Bank Ltd. and Others
Calcutta High Court · (1947) 05 CAL CK 0009
High Courts13 May 1947
Sm. Suhashini Das Vs Mahendra Kumar Bose
Calcutta High Court · AIR 1947 Cal 455
Calcutta Rent Ordinance, 1946 — Section 25Civil Procedure Code, 1908 (CPC) — Section 115
High Courts13 May 1947
Brojo Kishore De Vs Krishna Das Adhardas
Calcutta High Court · AIR 1947 Cal 389
Bengal Agricultural Debtors (Amendment) Act, 1942 — Section 37A
High Courts07 May 1947Allowed
Amulya Kumar Roy and Others Vs Purna Chandra Saha and Others
Calcutta High Court · (1947) 05 CAL CK 0028
High Courts07 May 1947Allowed
Sm. Umarani Basu Vs Surendra Nath Mazumdar and Others
Calcutta High Court · (1947) 05 CAL CK 0012
High Courts07 May 1947Dismissed
Bharat Mandal and Others Vs Munshi Dabiruddin Sardar and Others
Calcutta High Court · (1947) 05 CAL CK 0008
High Courts06 May 1947
Syed Ahammad and Another Vs Makku Mia and Others
Calcutta High Court · AIR 1948 Cal 69
Bengal Tenancy Act, 1885 — Section 159
High Courts05 May 1947
Purna Chandra Ghose Vs Sm. Kiran Bala Ghose
Calcutta High Court · AIR 1948 Cal 53
Registration Act, 1908 — Section 77