High Courts07 Jul 1947
Sadhan Kumar Bhattacherjee Vs Sunil Kumar Bhattacherjee and Others
Calcutta High Court · AIR 1948 Cal 59
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 2,099 of 3,204
High Courts07 Jul 1947
B.N. Chatterjee Vs Dinesh Chandra Guha
Calcutta High Court · AIR 1948 Cal 58
Calcutta Municipal Act, 1923 — Section 291(2)
High Courts04 Jul 1947
Sachindra Nath Kolya Vs Probodh Chandra Sarkar
Calcutta High Court · AIR 1948 Cal 126
Civil Procedure Code, 1908 (CPC) — Section 151, 152
High Courts04 Jul 1947
Simantini Santra Vs Nani Gopal Santra
Calcutta High Court · (1947) 07 CAL CK 0007
High Courts02 Jul 1947
Gour Chand Basak and Others Vs Khirode Nath Basak and Others
Calcutta High Court · AIR 1948 Cal 73
Partition Act, 1893 — Section 4
High Courts27 Jun 1947Dismissed
Narayan Chandra Basu Vs Rashbehari Banerji
Calcutta High Court · (1947) 06 CAL CK 0008
High Courts27 Jun 1947Dismissed
B.N. Datta-Ray Vs Abdul Wahed
Calcutta High Court · (1947) 06 CAL CK 0001
High Courts25 Jun 1947
Golapjan Bibi and others Vs Sarif Ahmed and others
Calcutta High Court · (1947) 06 CAL CK 0007
High Courts25 Jun 1947Dismissed
Golapjan Bibi and Others Vs Sk. Sarif Ahmed and Others
Calcutta High Court · (1947) 06 CAL CK 0003
High Courts24 Jun 1947
Asmatali Sharip Vs Mujaharali Sardar and Others
Calcutta High Court · AIR 1948 Cal 48
Bengal Tenancy Act, 1885 — Section 26(f)
High Courts21 Jun 1947Dismissed
Ambica Charan Chakrabarti Vs Rai Ranjan Ray
Calcutta High Court · (1947) 06 CAL CK 0004
High Courts20 Jun 1947
Ardhendu Sekhar Chatterjee and Others Vs Kachem Sheikh and Others
Calcutta High Court · AIR 1948 Cal 75
Bengal Tenancy Act, 1885 — Section 153
High Courts16 Jun 1947
Guno Prosad Kundu Vs Abhoy Hari Sreemani and Another
Calcutta High Court · (1947) 06 CAL CK 0016
High Courts16 Jun 1947Dismissed
Apcharaddin Vs Gurudayal Kapali
Calcutta High Court · (1947) 06 CAL CK 0006
High Courts13 Jun 1947Allowed
Paniruddin Amin and Others Vs Mantazuddin Bepari and Others
Calcutta High Court · (1947) 06 CAL CK 0002
High Courts09 Jun 1947Dismissed
Haroon Tar Mohammed and Company Vs Bengal Distilleries Company Ltd.
Calcutta High Court · (1947) 06 CAL CK 0010
High Courts05 Jun 1947Dismissed
Anil Kumar Ray Choudhury and Others Vs Promatha Nath Roy Chaudhury and Others
Calcutta High Court · (1947) 06 CAL CK 0017
High Courts04 Jun 1947
Birendra Nath Biswas Vs Monorama Devi and Others
Calcutta High Court · AIR 1948 Cal 77
Bengal Tenancy Act, 1885 — Section 143, 26F