High Courts26 Nov 1947Allowed
Kamala Bala Basu Vs Jiban Krishna Basu
Calcutta High Court · (1947) 11 CAL CK 0002
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 2,097 of 3,204
High Courts19 Nov 1947
Nisha Kanto Roy Chowdhury Vs Smt. Saroj Bashini Goho
Calcutta High Court · AIR 1948 Cal 294
High Courts18 Nov 1947Dismissed
Johurmull Parasram and Others Vs Louis Dreyfus and Co. Ltd.
Calcutta High Court · (1947) 11 CAL CK 0013
High Courts18 Nov 1947
Johurmull Parasram and others Vs Louis Dreyfus and Co. Ltd.
Calcutta High Court · (1947) 11 CAL CK 0012
High Courts17 Nov 1947
Manick Chandra Pal and others Vs Hari Pada Roy
Calcutta High Court · (1947) 11 CAL CK 0010
High Courts17 Nov 1947Allowed
Manick Chandra Pal and Others Vs Haripado Roy
Calcutta High Court · (1947) 11 CAL CK 0004
High Courts09 Oct 1947
Sova Chand Bothra Vs Emperor
Calcutta High Court · AIR 1948 Cal 184
Calcutta Police Act, 1866 — Section 54ACriminal Procedure Code, 1898 (CrPC) — Section 249
High Courts22 Sept 1947Dismissed
Birla Brothers Ltd. Vs Modak
Calcutta High Court · (1947) 09 CAL CK 0002
High Courts17 Sept 1947
Emperor Vs Benode Behari Dutt and Others
Calcutta High Court · (1947) 09 CAL CK 0001
High Courts16 Sept 1947
Nizamuddin and Another Vs Jinnat Hossain
Calcutta High Court · AIR 1948 Cal 130
Criminal Procedure Code, 1898 (CrPC) — Section 448
High Courts16 Sept 1947
Panchu Das Bhowmik and Others Vs Asraf Ali
Calcutta High Court · AIR 1948 Cal 129
Criminal Procedure Code, 1898 (CrPC) — Section 200
High Courts11 Sept 1947
Brindaban Shaw Vs Narendra Nath Sarkar and Others
Calcutta High Court · AIR 1948 Cal 192
Criminal Procedure Code, 1898 (CrPC) — Section 144
High Courts03 Sept 1947Dismissed
Purnendu Nath Tagore Vs Kanailal Ghoshal
Calcutta High Court · (1947) 09 CAL CK 0005
High Courts01 Sept 1947Allowed
Hardat Roy Misra Vs Municipal Commissioners of Kalna
Calcutta High Court · (1947) 09 CAL CK 0008
High Courts01 Sept 1947Dismissed
Tolaram Nathmull Vs Birla Jute Manufacturing Company Ltd.
Calcutta High Court · (1947) 09 CAL CK 0006
High Courts31 Aug 1947
Must. Rakeya Bibi Vs Anil Kumar Mukherjee
Calcutta High Court · (1947) 08 CAL CK 0007
High Courts29 Aug 1947Allowed
Raj Narayan Kundu and others Vs Shrikh Murad Ali and others
Calcutta High Court · (1947) 08 CAL CK 0005