High Courts05 Feb 1948
Man Mohan Das and Others Vs Mohendra Bhowal
Calcutta High Court · (1948) 02 CAL CK 0009
Penal Code, 1860 (IPC) — Section 406, 424
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 2,095 of 3,204
High Courts03 Feb 1948
Abdul Gani Bhuiya and Others Vs Abu Baker Siddique
Calcutta High Court · (1948) 02 CAL CK 0004
High Courts30 Jan 1948Allowed
Barrackpore Municipality Vs Prabhakar Prasad Singh
Calcutta High Court · (1948) 01 CAL CK 0008
High Courts30 Jan 1948
The Municipal Commissioners Vs Provakar Prosad Singh
Calcutta High Court · (1948) 01 CAL CK 0001
Bengal Municipal Act, 1932 — Section 370(1)(ix)
High Courts29 Jan 1948
Dr. Jaharlal Das Vs Jitendra Nath Mandal and Others
Calcutta High Court · (1948) 01 CAL CK 0013
Bengal Land Revenue Sales Act, 1859 — Section 13
High Courts28 Jan 1948Allowed
Bejoy Kumar Mallik Vs Shewdas Bilanl
Calcutta High Court · (1948) 01 CAL CK 0020
High Courts28 Jan 1948
Bhupendra Kumar Dutt and Others Vs Shewdas Bilani and Others
Calcutta High Court · (1948) 01 CAL CK 0014
Bengal Tenancy Act, 1885 — Section 48C
High Courts27 Jan 1948
In Re: Indian Companies Act VII of 1913.
Calcutta High Court · (1948) 01 CAL CK 0016
Companies Act, 1956 — Section 153, 153A
High Courts27 Jan 1948
Sm. Jadubala Dasi Vs Upendra Nath Saha and Others
Calcutta High Court · (1948) 01 CAL CK 0009
Bengal, North- Western Provinces, Agra and Assam Civil Courts Act, 1887 — Section 23
High Courts21 Jan 1948
Abanindra Mohan Bose and Another Vs Khazanamull Sardar
Calcutta High Court · (1948) 01 CAL CK 0021
High Courts21 Jan 1948
Ondi Boro Vs Emperor
Calcutta High Court · (1948) 01 CAL CK 0011
Arms Act, 1959 — Section 19(f)Criminal Procedure Code, 1898 (CrPC) — Section 164, 364
High Courts19 Jan 1948
Sachindra Kumar Bose Vs Raj Kumari Usha Prova De
Calcutta High Court · (1948) 01 CAL CK 0007
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts17 Jan 1948
Sree Sing Vs Panchu Sing and Others
Calcutta High Court · (1949) CriLJ 946
Penal Code, 1860 (IPC) — Section 341, 441, 448
High Courts15 Jan 1948
Ramani Mohan Sarkar Vs Emperor
Calcutta High Court · (1948) 01 CAL CK 0018
Bengal Special Powers Ordinance, 1946 — Section 7(3)Government of India Act, 1915 — Section 88
High Courts14 Jan 1948
Kunja Behari Dutt Vs Bhupendra Kumar Bose
Calcutta High Court · (1948) 01 CAL CK 0019
High Courts12 Jan 1948
Haranmoyee Debi Vs Satchidananda Bhattacharjya
Calcutta High Court · (1948) 01 CAL CK 0002
High Courts07 Jan 1948
Nakari Roy and Others Vs Upananda Karati and Others
Calcutta High Court · (1948) 01 CAL CK 0005
High Courts06 Jan 1948Dismissed
Keshardeo Chamria Vs Radha Kishen Chamria and Others
Calcutta High Court · (1948) 01 CAL CK 0017
High Courts02 Jan 1948
Arjun Singh Vs Phani Bhusan Dutt
Calcutta High Court · (1948) 01 CAL CK 0003
Bengal Tenancy Act, 1885 — Section 87Court Fees Act, 1870 — Section 7(xi)(e)Suits Valuation Act, 1887 — Section 8