High Courts20 Feb 1948Allowed
Hurdutrai Jagdish Prasad and Others Vs Official Assignee of Calcutta
Calcutta High Court · (1948) 02 CAL CK 0007
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 2,094 of 3,204
High Courts20 Feb 1948Allowed
In Re: Murarka Paint and Varnish Works Ltd.
Calcutta High Court · (1948) 02 CAL CK 0005
High Courts19 Feb 1948
Charu Chandra Mukherjee Vs Khitish Chandra Mukherjee and Others
Calcutta High Court · (1948) 02 CAL CK 0016
High Courts19 Feb 1948
Bhutnath Choudhury Vs Emperor
Calcutta High Court · (1948) 02 CAL CK 0013
Essential Supplies (Temporary Powers) Act, 1946 — Section 7
High Courts17 Feb 1948
Baidyanath Ghosh Vs Bajranglal Surekha
Calcutta High Court · (1948) 02 CAL CK 0027
High Courts17 Feb 1948Dismissed
Nirmalabala Debi Vs Provat Kumar Basu
Calcutta High Court · (1948) 02 CAL CK 0025
High Courts17 Feb 1948
Basudeb Patra Vs Kanai Lal Haldar
Calcutta High Court · AIR 1949 Cal 207 : (1949) CriLJ 382 : 52 CWN 641
Penal Code, 1860 (IPC) — Section 403, 405, 406
High Courts13 Feb 1948
Karnani Industrial Bank Ltd. Vs Province of Bengal and others
Calcutta High Court · (1948) 02 CAL CK 0031
High Courts13 Feb 1948Dismissed
In Re: East India Cotton Mills Ltd.
Calcutta High Court · (1948) 02 CAL CK 0029
High Courts13 Feb 1948
Madangopal Bagla Vs Lachmidas and Others
Calcutta High Court · (1948) 02 CAL CK 0024
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts13 Feb 1948
Karnani Industrial Bank Ltd. Vs Province of Bengal and Others
Calcutta High Court · (1948) 02 CAL CK 0011
High Courts09 Feb 1948
Sm. Nalini Bala Dassi Vs Panchanan Das Bairagi
Calcutta High Court · (1948) 02 CAL CK 0008
Bengal Court Fees (Amendment) Act, 1922 — Section 16, 3, 4
High Courts09 Feb 1948
Satish Chandra Chatterjee Vs Atul Chandra Chakravarti and Others
Calcutta High Court · (1948) 02 CAL CK 0006
Bengal Tenancy Act, 1885 — Section 168A
High Courts09 Feb 1948Dismissed
In Re: Application filed on the 8th January, 1948
Calcutta High Court · (1948) 02 CAL CK 0001
High Courts06 Feb 1948
Mahammad Azam Khan Vs The King
Calcutta High Court · (1948) 02 CAL CK 0019
Defence of India Rules, 1962 — Rule 81(4)
High Courts06 Feb 1948
Gouri Dutt Agarwalla Vs Kasiram Sonar
Calcutta High Court · (1948) 02 CAL CK 0003
High Courts05 Feb 1948
Kalipada Koer Vs Purnabala Dassi
Calcutta High Court · (1948) 02 CAL CK 0021
Contract Act, 1872 — Section 65
High Courts05 Feb 1948
Subodh Chandra Goho Vs Jamser Mondal
Calcutta High Court · AIR 1949 Cal 55 : (1949) CriLJ 461 : 52 CWN 784