High Courts09 Mar 1948
Mahadeo Agarwalla and Another Vs Joy Narayan Senehiram
Calcutta High Court · (1948) 03 CAL CK 0004
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 2,093 of 3,204
High Courts05 Mar 1948
Rajendra Nath Bose Choudhury and Others Vs Subodh Gopal Bose Choudhury and Others
Calcutta High Court · (1948) 03 CAL CK 0007
High Courts04 Mar 1948
Subasini Debi Vs Adhar Chandra Chatterjee
Calcutta High Court · (1948) 03 CAL CK 0003
High Courts02 Mar 1948Dismissed
Midnapore Zemindary Co. Ltd. Vs Kumar Chandra Dudhoria and Others
Calcutta High Court · (1948) 03 CAL CK 0021
High Courts02 Mar 1948Dismissed
Bhudeb Chandra Chakravarty and Another Vs Kumar Brojendra Krishna Mitra Bahadur and Others
Calcutta High Court · (1948) 03 CAL CK 0017
High Courts02 Mar 1948
Midnapore Zemindary Co., Ltd., Sikarpur Vs Kumar Chandra Singh Dudhoria and others
Calcutta High Court · (1948) 03 CAL CK 0016
High Courts02 Mar 1948
Moniruddin Ahmed and Others Vs Sarat Chandra Roy Choudhury and Others
Calcutta High Court · (1948) 03 CAL CK 0012
High Courts01 Mar 1948
Atul Krishna Basu Vs Gonesh Chandra Dhar
Calcutta High Court · (1948) 03 CAL CK 0020
High Courts01 Mar 1948
Abani Bhusan Mukherjee Vs Prodyut Kumar Singha and Others
Calcutta High Court · (1948) 03 CAL CK 0002
High Courts27 Feb 1948
Nanilal Dey and Others Vs Sm. Kanaklata Dasi and Another
Calcutta High Court · (1948) 02 CAL CK 0032
High Courts27 Feb 1948
Debi Sankar Bhattacharjee Vs Dr. Jogendra Bhusan Sanyal
Calcutta High Court · (1948) 02 CAL CK 0022
High Courts25 Feb 1948Dismissed
Abdul Mannan Vs Kumar Madhabi Ranjan Chakraborty
Calcutta High Court · (1948) 02 CAL CK 0033
High Courts25 Feb 1948Dismissed
In Re: Indian Crescent Bank Ltd.
Calcutta High Court · (1948) 02 CAL CK 0030
High Courts25 Feb 1948
Subhendu Kumar Pramanick Vs Subodh Kumar Srimal
Calcutta High Court · (1948) 02 CAL CK 0028
High Courts25 Feb 1948
Ram Krishna Bhakat and Others Vs Firm Haji Jonabally and Abdul Jalil
Calcutta High Court · (1948) 02 CAL CK 0017
Trade Marks Act, 1940 — Section 73
High Courts25 Feb 1948
Abdul Mannan Vs Biswa Ranjan Chakravarty and others
Calcutta High Court · (1948) 02 CAL CK 0010
High Courts24 Feb 1948
Dominion of India Vs Gopal Chandra Tapadar and Others
Calcutta High Court · (1948) 02 CAL CK 0026
Presidency Small Cause Courts Act, 1882 — Section 38
High Courts24 Feb 1948
Sukhendu Bikash Banerjee Vs Srish Chandra Ghose
Calcutta High Court · (1948) 02 CAL CK 0023
High Courts23 Feb 1948
Kanai Lal Paladi Vs Emperor
Calcutta High Court · (1948) 02 CAL CK 0012
Criminal Procedure Code, 1898 (CrPC) — Section 374Penal Code, 1860 (IPC) — Section 392, 397
High Courts20 Feb 1948
Sree Sree Sankari Prasad Singh Deo Vs Kanai Lal Roy and Others
Calcutta High Court · (1948) 02 CAL CK 0034