High Courts15 Apr 1948
Capt. G. Sarker and Another Vs Nripendra Nath Dhar and Others
Calcutta High Court · (1948) 04 CAL CK 0001
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 2,092 of 3,204
High Courts09 Apr 1948
Jobed Ali Sarkar and Others Vs The Crown
Calcutta High Court · (1948) 04 CAL CK 0018
High Courts09 Apr 1948
Rani Bala Bose and Others Vs Hirendra Chandra Ghose and Others
Calcutta High Court · (1948) 04 CAL CK 0015
High Courts09 Apr 1948
Messrs Gurupada Haldar Jiban Krishna Das, a firm Vs Arjun Das Goenra
Calcutta High Court · (1948) 04 CAL CK 0011
High Courts09 Apr 1948
Gurupada Haldar Jiban Krishna Das, a firm Vs Arjoondas Goenka
Calcutta High Court · (1948) 04 CAL CK 0009
High Courts07 Apr 1948
Chittaranjan Sen Gupta Vs Samarendra Nath Roy
Calcutta High Court · (1948) 04 CAL CK 0016
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts07 Apr 1948
Corporation of Calcutta Vs Sub-Post Master
Calcutta High Court · (1948) 04 CAL CK 0013
High Courts07 Apr 1948
Fateh Chand Murlidhar Vs S. Debi Dutt and Co. Ltd.
Calcutta High Court · (1948) 04 CAL CK 0003
High Courts05 Apr 1948
Govinda Ch. Ghose Vs Bishnu Ch. Mitter
Calcutta High Court · (1948) 04 CAL CK 0004
High Courts30 Mar 1948
NARENDRA NARAYAN CHOWDHURY Vs THE PROVINCE OF ASSAM.
Calcutta High Court · (1949) 17 ITR 243
High Courts30 Mar 1948
MAHARAJA BIKRAM KISHORE OF TRIPURA Vs PROVINCE OF ASSAM.
Calcutta High Court · (1949) 17 ITR 220
High Courts23 Mar 1948
Uday Chand Mahatab Vs Bholanath Mukherjee and another
Calcutta High Court · (1948) 03 CAL CK 0015
High Courts23 Mar 1948
Sm. Amiya Bala Singha Vs Dhanai Naskar and others
Calcutta High Court · (1948) 03 CAL CK 0014
High Courts23 Mar 1948
Khusiram Benarsi Lal Vs Hanutmal Boid and Another
Calcutta High Court · (1948) 03 CAL CK 0008
High Courts16 Mar 1948
Sambhu Chandra Mukherjee Vs Munshi Ismail
Calcutta High Court · (1948) 03 CAL CK 0001
Penal Code, 1860 (IPC) — Section 448
High Courts11 Mar 1948Dismissed
Jatindra Kumar Banerjee and Others Vs Ajit Kumar Banerjee and Others
Calcutta High Court · AIR 1952 Cal 250
Bengal Cess Act, 1880 — Section 20
High Courts10 Mar 1948Dismissed
In Re: Indian National Bank Ltd.
Calcutta High Court · (1948) 03 CAL CK 0019
High Courts09 Mar 1948
Sarju Tewari Vs Bankim Chandra Banerjee
Calcutta High Court · (1948) 03 CAL CK 0018
High Courts09 Mar 1948
Sarju Tewari Vs Bankim Chandra Banerji
Calcutta High Court · (1948) 03 CAL CK 0005