High Courts23 Jul 1948
The Suprintendent and Remembrancer of Legal Affairs Vs Bidhindra Kumar Roy and Others
Calcutta High Court · AIR 1949 Cal 143 : (1949) CriLJ 231 : 52 CWN 865
Criminal Procedure Code, 1898 (CrPC) — Section 167, 344, 844
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 2,090 of 3,204
High Courts22 Jul 1948
Pasupatinath Maliah and another Vs Devaprosanna Mukherjee
Calcutta High Court · (1948) 07 CAL CK 0023
High Courts22 Jul 1948Dismissed
Kumar Pasupati Nath Maliah and Others Vs Devaprasanna Mukherjee
Calcutta High Court · (1948) 07 CAL CK 0021
High Courts21 Jul 1948
Harendra Nath Mandal Vs Bejoy Krishna Das and Another
Calcutta High Court · AIR 1949 Cal 171 : (1949) CriLJ 241
Penal Code, 1860 (IPC) — Section 379, 404Succession Act, 1925 — Section 195, 196
High Courts21 Jul 1948Dismissed
Ram Kumar Moskara Vs Gopi Krishna Kanodia
Calcutta High Court · (1948) 07 CAL CK 0003
High Courts15 Jul 1948
Yawar Hossain Vs Munshi Mallah Baquaulla, Mutwalli
Calcutta High Court · (1948) 07 CAL CK 0028
High Courts15 Jul 1948
Radhaballav Jew Thakur Vs Dharanidhar Banerjee and others
Calcutta High Court · (1948) 07 CAL CK 0025
High Courts14 Jul 1948
Mullukchand Sheikh and Another Vs The King
Calcutta High Court · AIR 1949 Cal 104 : (1949) CriLJ 135 : 53 CWN 106
Penal Code, 1860 (IPC) — Section 141, 297
High Courts13 Jul 1948
Shama Charan Samanta Vs Bikash Chandra Sanyal and others
Calcutta High Court · (1948) 07 CAL CK 0019
High Courts12 Jul 1948
Shib Krishna Tarafdar Vs Sunil Kumar Tarafdar and others
Calcutta High Court · (1948) 07 CAL CK 0004
High Courts09 Jul 1948
The Governor General in Council (now Dominion of India) and Another Vs Basanta Kumar Goldar
Calcutta High Court · (1948) 07 CAL CK 0024
High Courts08 Jul 1948Dismissed
Kartick Chandra Mondal Vs Sm. Anila Bala Devi and Another
Calcutta High Court · (1948) 07 CAL CK 0009
High Courts07 Jul 1948
M. Rahaman Vs R. D. Khambatta
Calcutta High Court · AIR 1949 Cal 89 : (1949) CriLJ 154
High Courts06 Jul 1948
Bhupal Chandra Dutt Vs The Governor-General of India in Council
Calcutta High Court · (1948) 07 CAL CK 0031
High Courts02 Jul 1948
Subol Chandra Koley and Another Vs The King.
Calcutta High Court · AIR 1949 Cal 90 : (1949) CriLJ 157
Bengal Cruelty to Animals Act, 1920 — Section 6
High Courts24 Jun 1948
Monohardas Mohanta Vs Golam Rahman and another
Calcutta High Court · (1948) 06 CAL CK 0003
High Courts22 Jun 1948
Haridas Ghosh and Another Vs Kishan Chand Mehera
Calcutta High Court · AIR 1952 Cal 393
Bengal Tenancy Act, 1885 — Section 103, 103(5)Evidence Act, 1872 — Section 35