High Courts22 Jun 1948
Kalipada Mondal and others Vs Kali Charan Mondal and others
Calcutta High Court · (1948) 06 CAL CK 0001
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 2,091 of 3,204
High Courts21 Jun 1948
Prava Debi Vs Santi Ram Chatterji
Calcutta High Court · AIR 1949 Cal 112 : (1949) CriLJ 211 : 53 CWN 236
Penal Code, 1860 (IPC) — Section 341
High Courts21 Jun 1948
Sambhu Roy Vs Moti Khatik
Calcutta High Court · AIR 1949 Cal 111 : (1949) CriLJ 172
Penal Code, 1860 (IPC) — Section 341, 448
High Courts09 Jun 1948
Nirode Mohan Roy Vs Charu Chandra Mazumdar
Calcutta High Court · AIR 1950 Cal 401 : 54 CWN 455
Evidence Act, 1872 — Section 68Succession Act, 1925 — Section 63
High Courts31 May 1948Dismissed
Nishi Kanta Basu on behalf of Jyoti Basu Vs Province of West Bengal and Another
Calcutta High Court · (1948) 05 CAL CK 0004
High Courts14 May 1948
Satibhusan Mukherjee Vs The Corporation of Calcutta
Calcutta High Court · (1948) 05 CAL CK 0011
High Courts14 May 1948
Mozelle Morris Vs Aarone Shalome Morris
Calcutta High Court · (1948) 05 CAL CK 0010
High Courts14 May 1948
The Naihati Jute Mills Compan Ltd. Vs Kaliprosad Saha and Others
Calcutta High Court · (1948) 05 CAL CK 0009
High Courts14 May 1948
The Naihati Jute Mills Co., Ltd. Vs Kali Prosad Saha and others
Calcutta High Court · (1948) 05 CAL CK 0008
High Courts14 May 1948
Amulya Charan De Vs Corporation of Calcutta and Others
Calcutta High Court · AIR 1950 Cal 256
Evidence Act, 1872 — Section 114Transfer of Property Act, 1882 — Section 112
High Courts14 May 1948Dismissed
Chandra Nath Dawn Vs Sreemutty Hem Nalini Dassi
Calcutta High Court · (1948) 05 CAL CK 0001
High Courts11 May 1948Allowed
Fatema Bibi and Another Vs Chota Khuki and Others
Calcutta High Court · (1948) 05 CAL CK 0002
High Courts07 May 1948
Tahiman Bibi and Others Vs Midnapore Zamindari Co. Ltd. and Another
Calcutta High Court · (1948) 05 CAL CK 0007
Bengal Agricultural Debtors Act, 1936 — Section 37A
High Courts06 May 1948
Onkermull Jalan Vs Padampat Singhania and Others
Calcutta High Court · (1948) 05 CAL CK 0006
High Courts30 Apr 1948
Messrs. Khusiram Benarshilal Vs Messrs. Mathuradass Goverdhandass
Calcutta High Court · (1948) 04 CAL CK 0002
High Courts29 Apr 1948
Bhusan Chandra Mondal Vs Chhabimoni Dasi and Others
Calcutta High Court · (1948) 04 CAL CK 0014
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4Limitation Act, 1963 — Article 181
High Courts28 Apr 1948
Shebaits of Sree Sree Iswar Lakshmi Janardan Deb Thakur, Jiban Krishna Ghose and Others Vs Santimoyee Devi and Others
Calcutta High Court · (1948) 04 CAL CK 0012
High Courts27 Apr 1948
The Corporation of Calcutta Vs Allahabad Bank Ltd.
Calcutta High Court · (1948) 04 CAL CK 0005
High Courts26 Apr 1948
Pyari Mohan Kundoo and Another Vs Bejoy Singh Chopra and Others
Calcutta High Court · (1948) 04 CAL CK 0007
High Courts (Bengal) Order, 1947 — Article 13(7)Limitation Act, 1963 — Section 5
High Courts16 Apr 1948Dismissed
In Re: Bank of Mymensing Gouripur, Ltd.
Calcutta High Court · (1948) 04 CAL CK 0017