High Courts28 Aug 1947Dismissed
Haji Mohammad Ekramal Haque Vs Rebati Bhusan Mukherjee and Others
Calcutta High Court · (1947) 08 CAL CK 0001
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 2,098 of 3,204
High Courts27 Aug 1947
Kamala Kanta Ghosh and Another Vs Emperor
Calcutta High Court · AIR 1948 Cal 80
Criminal Procedure Code, 1898 (CrPC) — Section 256Penal Code, 1860 (IPC) — Section 380
High Courts26 Aug 1947Dismissed
Abdul Hai Vs Anwar Ali Layek
Calcutta High Court · (1947) 08 CAL CK 0008
High Courts26 Aug 1947Dismissed
In Re: The Bank of Calcutta Ltd.
Calcutta High Court · (1947) 08 CAL CK 0002
High Courts22 Aug 1947
Bhim Charan Guin Vs Sasi Bhusan Kundu
Calcutta High Court · (1947) 08 CAL CK 0004
High Courts08 Aug 1947Allowed
D.A. Langley Vs L.J. Langley
Calcutta High Court · (1947) 08 CAL CK 0003
High Courts01 Aug 1947Dismissed
Sudhir Kumar Chatterji Vs Mahadeb Chakrabarti
Calcutta High Court · (1947) 08 CAL CK 0006
High Courts31 Jul 1947
RUSTPROOF METAL WINDOW CO., LTD. Vs INLAND REVENUE COMMISSIONERS.
Calcutta High Court · (1948) 16 ITR 57
Patents and Designs Act, 1911 — Section 25(2)(j)
High Courts31 Jul 1947
Rakeya Bibi Vs Anil Kumar Mukherji
Calcutta High Court · (1947) 07 CAL CK 0004
High Courts30 Jul 1947
Commissioners of the Municipality of Howrah Vs Rajendra Nath Das
Calcutta High Court · AIR 1948 Cal 109
High Courts18 Jul 1947
Johra Bibi Vs B.I.S.N. Co. Ltd.
Calcutta High Court · AIR 1948 Cal 113
Workmens Compensation Act, 1923 — Section 30
High Courts18 Jul 1947
Abhoy Charan Joddar Vs Bangshadhar Mitra
Calcutta High Court · (1947) 07 CAL CK 0001
High Courts17 Jul 1947
Prag Das Lakhutia and Others Vs Emperor
Calcutta High Court · AIR 1948 Cal 78a
High Courts16 Jul 1947
Khoda Bux Mal Vs Ohadali Mal
Calcutta High Court · AIR 1949 Cal 308 : (1949) CriLJ 563 : 52 CWN 576
Criminal Procedure Code, 1898 (CrPC) — Section 349(1), 349(2), 367, 367(1), 867(1)
High Courts16 Jul 1947
Apcharaddin and others Vs Gurudayal Kapali and others
Calcutta High Court · (1947) 07 CAL CK 0002
High Courts11 Jul 1947
Atul Krishna Roy Vs Manmatha Nath Roy
Calcutta High Court · (1947) 07 CAL CK 0009
High Courts08 Jul 1947Allowed
Manasha Charan Guha Vs Bejoy Sankar Ghose and Another
Calcutta High Court · (1947) 07 CAL CK 0023