High Courts03 Dec 1976
A.K. Corporation Pvt. Ltd. Vs State
Calcutta High Court · (1977) 1 ILR (Cal) 386
Industrial Disputes (Appellate Tribunal) Act, 1950 — Section 23Industrial Disputes Act, 1947 — Section 2, 2A, 33(2)
COURT ARCHIVE
Calcutta High Court judgments
64,081 judgments · page 1,682 of 3,205
High Courts03 Dec 1976
In Re: Janak Ltd. (In Liquidation)
Calcutta High Court · (1978) 112 ITR 320
Constitution of India, 1950 — Article 372(1)Income Tax Act, 1922 — Section 46
High Courts03 Dec 1976Allowed
Taramoni Dasi Vs Kalidasi Majhi and Others
Calcutta High Court · AIR 1977 Cal 43 : 81 CWN 661 : (1978) 1 ILR (Cal) 253
Bengal, North- Western Provinces, Agra and Assam Civil Courts Act, 1887 — Section 21Civil Procedure Code, 1908 (CPC) — Section 96Court Fees Act, 1870 — Article 1
High Courts01 Dec 1976
Sm. Safura Bibi Vs Ram Prasad Saw and Others
Calcutta High Court · AIR 1977 Cal 207 : (1977) 1 CALLT 117 : (1977) 1 CompLJ 55 : 81 CWN 446 : (1977) 1 ILR (Cal) 4
Partition Act, 1893 — Section 4, 4(1)
High Courts30 Nov 1976
Barakar Coal Co. Ltd. Vs N.C. Mehta and Another
Calcutta High Court · 81 CWN 380
Coking Coal Mines (Emergency Provisions) Act, 1971 — Section 20, 3(a), 9, 9(1), 9(2)(b)Coking Coal Mines (Nationalisation) Act, 1972 — Section 4
High Courts26 Nov 1976
Aluminium Corporation of India Vs Commissioner, Burdwan Division and Others
Calcutta High Court · 81 CWN 511
Constitution of India, 1950 — Article 226
High Courts26 Nov 1976Allowed
Pannalal Shaw and Another Vs Mani Bhusan Paul
Calcutta High Court · 81 CWN 335
Calcutta Thika Tenancy Act, 1949 — Section 13Constitution of India, 1950 — Article 227Limitation Act, 1963 — Section 14, 3, 5
High Courts26 Nov 1976Dismissed
Radharaman Purkayet Vs Sadhan Chandra Barik
Calcutta High Court · 82 CWN 180
West Bengal Land Reforms Act, 1955 — Section 18, 21(3)
High Courts25 Nov 1976
G.S. Atwal and Co. Vs Commissioner of Income Tax, Central
Calcutta High Court · (1979) 117 ITR 171
Income Tax Act, 1961 — Section 139(1), 139(2), 271(1)
High Courts25 Nov 1976
SANDERSONS AND MORGANS Vs Income Tax OFFICER, "A" WARD, DISTRICT III(1), CALCUTTA, AND OTHERS.
Calcutta High Court · (1977) 108 ITR 954
Income Tax Act, 1961 — Section 184, 184(7), 184(7)(i)
High Courts24 Nov 1976
Nitya Kumar Chatterjee Vs Sukhendu Chandra
Calcutta High Court · AIR 1977 Cal 130 : (1977) 2 ILR (Cal) 434 : (1977) 2 ILR (Cal) 232
Arbitration Act, 1940 — Section 34Partnership Act, 1932 — Section 44
High Courts24 Nov 1976Allowed
Ananda Kumar Chakraborty and Another Vs State of West Bengal and Others
Calcutta High Court · AIR 1977 Cal 73 : (1977) 2 ILR (Cal) 685
Constitution of India, 1950 — Article 201, 31, 31(2), 31(3)West Bengal Estates Acquisition (Amendment) Act, 1967 — Section 2, 4West Bengal Estates Acquisition Act, 1953 — Section 44(2)
High Courts24 Nov 1976Allowed
Anand Kumar Chakraborty and Another Vs State of West Bengal and Others Sm. Satadal Basini Ghosh and Others Vs Revenue Officer and Others
Calcutta High Court · AIR 1977 Cal 73 : (1977) 2 ILR (Cal) 685
Constitution of India, 1950 — Article 200, 201, 226, 255, 288West Bengal Estates Acquisition Act, 1953 — Section 10, 10(2), 2, 26, 3
High Courts24 Nov 1976
Jagat Enterprises Vs Anup Kumar Daw and Others
Calcutta High Court · AIR 1977 Cal 209 : 81 CWN 400
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10(2)
High Courts19 Nov 1976
Anantalal Dutta Vs Ramdulari Kurnie
Calcutta High Court · 81 CWN 346
Calcutta Thika Tenancy Act, 1949 — Section 2, 3, 7ACivil Procedure Code, 1908 (CPC) — Order 21 Rule 97Constitution of India, 1950 — Article 19(1)(f)
High Courts19 Nov 1976Allowed
State of West Bengal Vs Ajit Baran Chakravorty
Calcutta High Court · (1978) 1 ILR (Cal) 326
All India Services (Confidential Roll) Rules, 1970 — Rule 10, 8, 9All India Services (Discipline and Appeal) Rules, 1969 — Rule 8All India Services Act, 1951 — Section 3
High Courts17 Nov 1976
Sun Engineering Works (P.) Ltd. Vs Commissioner of Income Tax
Calcutta High Court · (1978) 111 ITR 166
Income Tax Act, 1922 — Section 22(2), 24, 34Income Tax Act, 1961 — Section 147, 147(1)
High Courts17 Nov 1976
Commissioner of Income Tax Vs J. Thomas and Co. Pvt. Ltd.
Calcutta High Court · (1977) 110 ITR 566
Income Tax Act, 1961 — Section 22, 33, 33(1)
High Courts17 Nov 1976
Commissioner of Income Tax Vs Wilh. Wilhelmsen
Calcutta High Court · (1978) 115 ITR 10
Income Tax Act, 1922 — Section 10(2)Income Tax Rules, 1922 — Rule 33, 8
High Courts17 Nov 1976Dismissed
Baijnath Gupta Vs Lakshmi Narayan Gupta
Calcutta High Court · (1978) 1 ILR (Cal) 341
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23, 105(2), 2Rent Control Act, 1950 — Section 14(3)