High Courts16 Dec 1976Allowed

Gour Chandra Sinha Vs Bata Krishna Ghosh

Calcutta High Court · (1978) 1 ILR (Cal) 693

Central Civil Services (Conduct) Rules, 1955 — Rule 12, 174, 175, 178(2), 178(4)Constitution of India, 1950 — Article 148, 309Government of India Act, 1919 — Section 96B
High Courts16 Dec 1976

The State Vs Bejoy Kr. Chatterjee and Others

Calcutta High Court · (1977) CriLJ 1503

Criminal Procedure Code, 1973 (CrPC) — Section 228, 26, 29, 32, 395Drugs and Cosmetics Act, 1940 — Section 27, 32, 34, 36Penal Code, 1860 (IPC) — Section 120B, 272, 273, 274, 275
High Courts06 Dec 1976Allowed

Dasarath Lal Sharma Vs Union of India (UOI)

Calcutta High Court · (1977) 2 ILR (Cal) 484

Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 15Central Civil Services (Conduct) Rules, 1955 — Rule 12, 5(1)Central Civil Services (Temporary Service) Rules, 1965 — Rule 5, 5(1)