High Courts17 Nov 1976Allowed
Commissioner of Income Tax West Bengal-I, Calcutta Vs Messrs. Wilh Wilhelmsen, Calcutta
Calcutta High Court · (1978) 115 ITR 10
COURT ARCHIVE
Calcutta High Court judgments
64,081 judgments · page 1,683 of 3,205
High Courts16 Nov 1976Allowed
Pushpalata Monday and Another Vs Corporation of Calcutta
Calcutta High Court · 81 CWN 437
Calcutta Municipal Act, 1951 — Section 168(1)
High Courts15 Nov 1976
Ananta Lal Datta Vs Ramdulari Kurmi
Calcutta High Court · (1976) 2 ILR (Cal) 617
Calcutta Thika Tenancy (Second Amendment) Act, 1969 — Section 13, 5Calcutta Thika Tenancy Act, 1949 — Section 2, 3, 3(2), 3(3), 3(4)
High Courts12 Nov 1976Dismissed
Bhutoria Trading Co. Ltd. Vs Allahabad Bank Ltd. and Others
Calcutta High Court · AIR 1977 Cal 363
Evidence Act, 1872 — Section 115Negotiable Instruments Act, 1881 (NI) — Section 10
High Courts12 Nov 1976
Agra Electric Supply Co. Ltd. (In Voluntary Liquidation) and Others Vs Nagar Mahapalika and Others
Calcutta High Court · (1981) 51 CompCas 337
Companies Act, 1956 — Section 446, 446(3), 512, 518, 518(1)
High Courts11 Nov 1976
A.K. Topiwalla Vs Keshabalal Jethabhai
Calcutta High Court · (1977) 1 ILR (Cal) 1
Civil Procedure Code, 1908 (CPC) — Order 37 Rule 3Limitation Act, 1963 — Article 118, 5
High Courts11 Nov 1976Dismissed
The Calcutta State Transport Corporation Vs Lakshmi Rani Pal and Others
Calcutta High Court · (1977) ACJ 395 : AIR 1977 Cal 249
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 17Constitution of India, 1950 — Article 226Motor Vehicles Act, 1939 — Section 110C
High Courts11 Nov 1976Dismissed
Deba Prosad Basu Vs Ashrukana Das and Another
Calcutta High Court · 81 CWN 449
Transfer of Property Act, 1882 — Section 122, 126
High Courts11 Nov 1976Dismissed
Ram Chandra Maity Vs Sudhir Chandra Mondal and Others
Calcutta High Court · 81 CWN 1014
Criminal Procedure Code, 1973 (CrPC) — Section 21, 32, 323, 347, 467Penal Code, 1860 (IPC) — Section 209, 323, 386, 397, 467Prevention of Food Adulteration Act, 1954 — Section 21
High Courts09 Nov 1976Allowed
Pushpalata Mondal Vs Corporation of Calcutta
Calcutta High Court · (1977) 1 ILR (Cal) 214
Calcutta Municipal Act, 1951 — Section 131, 131(1), 139, 140, 141Calcutta Rent Act, 1920 — Section 2West Bengal Premises Rent Control (Temporary Provisions) Act, 1950 — Section 9
High Courts09 Nov 1976
Waldies Ltd. Vs Commissioner of Income Tax
Calcutta High Court · (1977) 110 ITR 577
Income Tax Act, 1961 — Section 36
High Courts09 Nov 1976
The State of West Bengal Vs Sailendra Kumar Sen
Calcutta High Court · AIR 1977 Cal 251 : (1976) 1 CALLT 290 : (1976) 2 CompLJ 539 : 81 CWN 113 : (1976) 2 ILR (Cal) 555
West Bengal Estates Acquisition Act, 1953 — Section 168A, 168A(1), 5B
High Courts09 Nov 1976Dismissed
The India Jute Company Ltd. Vs The Regional Director, West Bengal, Region, Employees'' State Insurance Corporation and Another
Calcutta High Court · AIR 1977 Cal 258 : 81 CWN 459 : (1977) 34 FLR 278
Employees State Insurance Act, 1948 — Section 2(9), 38
High Courts08 Nov 1976
Jagat Enterprises Vs Anup Kumar Daw
Calcutta High Court · (1976) 2 ILR (Cal) 611
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 21 Rule 35Transfer of Property Act, 1882 — Section 115
High Courts08 Nov 1976
Ram Chandra Maity Vs Sudhir Chandra Mondal and Others
Calcutta High Court · (1977) CriLJ 481
Criminal Procedure Code, 1973 (CrPC) — Section 209, 323, 347, 386, 397Penal Code, 1860 (IPC) — Section 386, 467Prevention of Food Adulteration Act, 1954 — Section 21
High Courts05 Nov 1976
Dhirendra Kumar Saha Vs State of West Bengal and Ors
Calcutta High Court · (1976) 11 CAL CK 0034
Penal Code, 1860 (IPC) — Section 201, 302, 364, 436
High Courts03 Nov 1976Dismissed
Sm. Annapurna Chatterjee Vs Sm. Sabita Guha and Others
Calcutta High Court · AIR 1977 Cal 231 : (1979) 1 CALLT 282 : (1979) 2 CompLJ 1
Suits Valuation Act, 1887 — Section 8
High Courts22 Sept 1976Dismissed
Subir Ghosh Vs Indian Iron and Steel Co.
Calcutta High Court · 81 CWN 199
Contract Act, 1872 — Section 74
High Courts21 Sept 1976
Income Tax Officer and Others Vs Mahadeo Lal Tulsian and Others
Calcutta High Court · 82 CWN 197 : (1977) 110 ITR 786
Income Tax Act, 1961 — Section 147, 148, 151(2)
High Courts21 Sept 1976Partly Allowed
Union of India (UOI) Vs M.L. Dalmiya and Co. Ltd.
Calcutta High Court · AIR 1977 Cal 266 : 81 CWN 168
Arbitration Act, 1940 — Section 13, 30