COURT ARCHIVE

Calcutta High Court judgments

64,081 judgments · page 1,684 of 3,205

High Courts21 Sept 1976Dismissed

Padma Ltd. Vs State of West Bengal and Others

Calcutta High Court · 81 CWN 285

Companies Act, 1956 — Section 51Constitution of India, 1950 — Article 14, 19, 226(1), 31Land Acquisition Act, 1894 — Section 20, 35C(1)(a), 37, 43, 45

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High Courts21 Sept 1976Dismissed

Sm. Biva Banerjee and Another Vs Manmatha Nath Banerjee

Calcutta High Court · AIR 1977 Cal 82

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33, Order 41 Rule 4, Order 42 Rule 1, 100, 101

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High Courts20 Sept 1976Allowed

Abdul Sattar Ostagar and Another Vs Abu Bakkar Ostagar and Others

Calcutta High Court · AIR 1977 Cal 132 : (1978) 2 ILR (Cal) 338

Civil Procedure Code, 1908 (CPC) — Section 100

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High Courts20 Sept 1976

Kadambini Tea Co. Ltd. Vs State of West Bengal

Calcutta High Court · (1976) 2 ILR (Cal) 588

Crown Grants Act, 1895 — Section 3West Bengal Estates Acquisition (Amendment) Act, 1955 — Section 2, 4, 42, 42(1), 42(2)West Bengal Land Registration Act, 1876 — Section 3(2), 77, 78, 79

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High Courts17 Sept 1976

Union of India (UOI) Vs Tata Mills Ltd. and Others

Calcutta High Court · (1977) 110 ITR 135

Income Tax Act, 1961 — Section 232

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High Courts17 Sept 1976

Barun Sengupta Vs State of West Bengal and Others

Calcutta High Court · 81 CWN 1126

Constitution of India, 1950 — Article 226

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High Courts17 Sept 1976Dismissed

Gouri Sankar Mukherjee and Others Vs Union of India and Others

Calcutta High Court · 81 CWN 51

Constitution of India, 1950 — Article 226(i), 309, 77, 77(3)

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High Courts17 Sept 1976

Babulal Newar Vs Commissioner of Income Tax and Others

Calcutta High Court · (1978) 112 ITR 399

Income Tax Act, 1961 — Section 211, 215

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High Courts16 Sept 1976

Samar Roy Chowdhury Vs Sm. Snigdha Roy Chowdhury

Calcutta High Court · AIR 1977 Cal 213 : (1977) 1 ILR (Cal) 44

Hindu Marriage Act, 1955 — Section 12(1)

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High Courts16 Sept 1976

Naima Bibi Vs Lodhne Colliery Co. (1920) Limited

Calcutta High Court · (1977) ACJ 430 : (1976) 1 CALLT 265 : 81 CWN 182 : (1977) 1 ILR (Cal) 231 : (1977) 2 LLJ 69

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High Courts16 Sept 1976Allowed

Kalipada Dinda and Others Vs Kartick Chandra Hait and Others

Calcutta High Court · AIR 1977 Cal 3

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23, Order 41 Rule 27, Order 41 Rule 28, 115, 151

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High Courts15 Sept 1976

Bishnupada Kunkri Vs District Controller, Food and Supply and Others

Calcutta High Court · 81 CWN 212

Constitution of India, 1950 — Article 226, 245, 246, 254

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High Courts13 Sept 1976

State Vs Prakash Ch. De and Another

Calcutta High Court · (1977) CriLJ 863 : 81 CWN 261

Industrial Disputes Act, 1947 — Section 33CLimitation Act, 1963 — Section 29Penal Code, 1860 (IPC) — Section 149, 302, 304, 324, 326

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High Courts12 Sept 1976

Subir Ghosh Vs Indian Iron and Steel Co.

Calcutta High Court · (1977) 1 CALLT 312 : (1976) 1 CALLT 346 : (1977) 2 LLJ 120

Contract Act, 1872 — Section 74

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High Courts10 Sept 1976

Kartik Chandra Bera Vs Bhusan Chandra Guria

Calcutta High Court · AIR 1977 Cal 52 : (1978) 1 ILR (Cal) 154

Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3Contract Act, 1872 — Section 55

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High Courts09 Sept 1976Dismissed

K.M. Wahi Vs State of West Bengal and Others

Calcutta High Court · 81 CWN 155

Constitution of India, 1950 — Article 226, 254Criminal Procedure Code, 1973 (CrPC) — Section 5, 5(2)Penal Code, 1860 (IPC) — Section 161, 165, 165A

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High Courts09 Sept 1976

Superintendent and Remembrancer of Legal Affairs Vs Deonandan Roy

Calcutta High Court · (1977) 1 ILR (Cal) 382

Constitution of India, 1950 — Article 19Opium Act, 1878 — Section 11West Bengal Cattle Licensing Act, 1959 — Section 12, 12(1), 12(1), 12(3)

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High Courts08 Sept 1976Allowed

Md. Haider Vs Nuran Ahmed

Calcutta High Court · (1978) 1 ILR (Cal) 196

Civil Procedure Code, 1908 (CPC) — Section 15, 92, 92(1)Religious Endowments Act, 1863 — Section 14, 18

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High Courts08 Sept 1976

L. Madanlal (Aluminium) P. Ltd. Vs Income Tax Officer and Others

Calcutta High Court · (1976) 2 ILR (Cal) 531 : (1978) 115 ITR 293

Income Tax Act, 1961 — Section 147, 148

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High Courts08 Sept 1976

Satyanarayan Agarwalla Vs State

Calcutta High Court · (1976) 2 ILR (Cal) 572

Criminal Procedure Code, 1973 (CrPC) — Section 457Essential Commodities Act, 1955 — Section 3, 6A, 7

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