High Courts12 Jan 1977

Sadhan Dutta Ray Vs State

Calcutta High Court · 81 CWN 440 : (1978) 1 ILR (Cal) 464

Constitution of India, 1950 — Article 22(1)Criminal Procedure Code, 1898 (CrPC) — Section 340Criminal Procedure Code, 1973 (CrPC) — Section 30, 303, 304, 304(1), 304(2)
High Courts24 Dec 1976

Kanhaiyalal Patwari Vs Corporation of Calcutta

Calcutta High Court · (1977) 1 ILR (Cal) 239

City Sessions Court Act, 1953 — Section 5, 6Criminal Procedure Code, 1973 (CrPC) — Section 374, 374(3), 376, 411, 484(2)Prevention of Food Adulteration Act, 1954 — Section 16(1), 7, 7(4)