COURT ARCHIVE

Calcutta High Court judgments

64,081 judgments · page 1,678 of 3,205

High Courts22 Feb 1977Allowed

Syamlal Majumdar Vs M.L. Dalmia and Co. Ltd.

Calcutta High Court · 81 CWN 794 : (1977) 1 ILR (Cal) 313

Calcutta Thika Tenancy (Second Amendment) Act, 1969 — Section 13, 7A, 7A(2), 8Calcutta Thika Tenancy Act, 1949 — Section 12, 17, 18, 23, 23A(2)Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23

High Courts22 Feb 1977Dismissed

Union of India (UOI) Vs Hiren Maity

Calcutta High Court · (1977) 1 ILR (Cal) 485

Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 2, 25FRailway Establishment Code — Rule 149, 149(1)

High Courts22 Feb 1977

Union of India (UOI) Vs Piru Kisku

Calcutta High Court · 81 CWN 665 : (1978) 2 ILR (Cal) 574

Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 2, 25FRailway Establishment Code — Rule 149, 149(1)

High Courts21 Feb 1977Allowed

Kesoram Industries and Cotton Mills Ltd. Vs Union of India (UOI) and Others

Calcutta High Court · AIR 1977 Cal 459 : 81 CWN 573 : (1977) 1 ILR (Cal) 318

Constitution of India, 1950 — Article 226, 31(1)Contract Act, 1872 — Section 72Evidence Act, 1872 — Section 115

High Courts21 Feb 1977

Dilip Pipara Vs The State of West Bengal

Calcutta High Court · (1977) CriLJ 1653

Essential Commodities Act, 1955 — Section 7Penal Code, 1860 (IPC) — Section 379

High Courts18 Feb 1977Dismissed

Gour Chandra Mukherjee Vs Andrew Yules Co-operative Credit Society Ltd. and Others

Calcutta High Court · AIR 1977 Cal 336 : 82 CWN 241

Contract Act, 1872 — Section 73

High Courts18 Feb 1977

Probodh Chandra Roy Vs Life Insurance Corporation of India and Others

Calcutta High Court · 81 CWN 555

Civil Procedure Code, 1908 (CPC) — Section 80Constitution of India, 1950 — Article 12, 12, 13, 13, 131ALife Insurance Corporation Act, 1956 — Section 11(1), 38, 48, 49

High Courts17 Feb 1977

Monoranjan Das Vs Lal Mohammad Khan

Calcutta High Court · (1977) 1 ILR (Cal) 310

Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13West Bengal Rural Indebtedness Relief Act, 1975 — Section 2, 3

High Courts16 Feb 1977

Aswini Kumar Chatterjee Vs Sukhendu Nath Guin

Calcutta High Court · AIR 1977 Cal 243 : 81 CWN 523 : (1977) 1 ILR (Cal) 626

West Bengal Premises Tenancy Act, 1956 — Section 1, 13

High Courts16 Feb 1977Allowed

Susanta Kumar Sarkar Vs State of West Bengal

Calcutta High Court · (1977) 2 ILR (Cal) 259

Constitution of India, 1950 — Article 226West Bengal Health Services (Cadre, Pay and Allowances) Rules, 1958 — Rule 19, 2A, 6

High Courts15 Feb 1977Allowed

Smt. Bimla Debi Jalan and Another Vs Raja Ram Shaw and Others

Calcutta High Court · AIR 1977 Cal 338

Motor Vehicles Act, 1939 — Section 110, 110F

High Courts15 Feb 1977Allowed

Senior Station Superintendent, In Charge of Purulia Electric Supply Vs Radha Debi Saraogi and Others

Calcutta High Court · 81 CWN 901

Penal Code, 1860 (IPC) — Section 188West Bengal Premises Tenancy Act, 1956 — Section 31

High Courts15 Feb 1977

Abdus Salam Vs The State and Another

Calcutta High Court · 82 CWN 341

Penal Code, 1860 (IPC) — Section 323, 341, 349, 350, 447

High Courts15 Feb 1977

Kanailal Das and Another Vs Jiban Kanai Das and Another

Calcutta High Court · AIR 1977 Cal 189 : 81 CWN 548

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 3, Order 6 Rule 17Limitation Act, 1963 — Article 58

High Courts15 Feb 1977Allowed

Bimla Devi Jalan and Another Vs Raja Ram Shaw and Others

Calcutta High Court · (1978) ACJ 143

Constitution of India, 1950 — Article 226Motor Vehicles Act, 1939 — Section 103, 106, 110, 110(1), 110A

High Courts10 Feb 1977Allowed

Sm. Sundari Dasi Vs Basudeo Lal Guraliar

Calcutta High Court · AIR 1977 Cal 193

Hindu Marriage Act, 1955 — Section 10, 13, 13(1)Marriage Laws (Amendment) Act, 1976 — Section 39, 39(1), 39(2)

High Courts09 Feb 1977

Surja Mohan Chakraborty and Others Vs The State of West Bengal and Others

Calcutta High Court · 81 CWN 820 : (1978) 2 ILR (Cal) 45 : (1977) 39 STC 462

Constitution of India, 1950 — Article 19, 226

High Courts09 Feb 1977Dismissed

Saradindu Mukherjee Vs Amiya Kumar Basu

Calcutta High Court · AIR 1977 Cal 343

Transfer of Property Act, 1882 — Section 58

High Courts08 Feb 1977

State of West Bengal Vs Sm. Jyotsna Bhowmik and Others

Calcutta High Court · AIR 1977 Cal 158 : 81 CWN 514 : (1977) 2 ILR (Cal) 1

Constitution of India, 1950 — Article 227West Bengal Estates Acquisition Act, 1953 — Section 44(2)

High Courts08 Feb 1977

Commissioner of Income Tax Vs Gestetner Duplicators Pvt. Ltd.

Calcutta High Court · (1977) 110 ITR 46

Income Tax Act, 1961 — Section 36(1)