High Courts23 Aug 2023Dismissed
Rajat Suvra Moral Vs State Of West Bengal & Ors.
Calcutta High Court · (2023) 08 CAL CK 0087
COURT ARCHIVE
Calcutta High Court judgments, 2023
1,064 judgments · page 19 of 54
High Courts23 Aug 2023Allowed
Himangshu Mallick & Anr Vs State Of West Bengal & Ors.
Calcutta High Court · (2023) 08 CAL CK 0086
Constitution Of India, 1950 — Article 226, 300ALimitation Act, 1963 — Article 136Code Of Civil Procedure, 1908 — Section 79, 80, 81, 82, 82(2)
High Courts23 Aug 2023Dismissed
Prabir Roy Chowdhury Vs Reena Majumder & Ors.
Calcutta High Court · (2023) 08 CAL CK 0085
Constitution Of India, 1950 — Article 227Limitation Act, 1963 — Section 5West Bengal Premises Tenancy Act, 1997 — Section 7, 7(1), 7(2), 7(3)
High Courts23 Aug 2023Dismissed
Prativa Sinha & Ors. Vs State Of West Bengal & Anr.
Calcutta High Court · (2023) 08 CAL CK 0084
Indian Penal Code, 1860 — Section 403, 406, 409, 467, 468, 471Code Of Criminal Procedure, 1973 — Section 378(1)(b), 378(1)(b), 378(4)
High Courts23 Aug 2023Disposed Of
Sanjoy Mondal Vs State Of West Bengal
Calcutta High Court · (2023) 08 CAL CK 0083
Indian Penal Code, 1860 — Section 307, 324, 326
High Courts22 Aug 2023Disposed Of
Sanjoy Roy Vs State Of West Bengal.
Calcutta High Court · (2023) 08 CAL CK 0082
Indian Penal Code, 1860 — Section 279, 304A, 308, 337, 338Code Of Criminal Procedure, 1973 — Section 313Motor Vehicle Act, 1988 — Section 185
High Courts22 Aug 2023Allowed
Panchanan Ghorai & Ors Vs State Of West Bengal & Anr.
Calcutta High Court · (2023) 08 CAL CK 0081
Indian Penal Code, 1860 — Section 34, 323, 341, 506Code Of Criminal Procedure, 1973 — Section 156(3)
High Courts21 Aug 2023Allowed
Kalachand Ghatak And Another Vs State Of West Bengal And Others
Calcutta High Court · (2023) 08 CAL CK 0080
Administrative Tribunal Act, 1985 — Section 21Evidence Act, 1872 — Section 106, 114
High Courts21 Aug 2023Allowed
Sukumar Das Vs State Of West Bengal & Anr.
Calcutta High Court · (2023) 08 CAL CK 0079
Indian Penal Code, 1860 — Section 405, 406, 409Employees' Provident Fund & Miscellaneous Provisions Act, 1952 — Section 2(e), 2(i), 14A, 14B
High Courts21 Aug 2023Allowed
M/S Smart Lights & Ors. Vs State Of West Bengal & Anr.
Calcutta High Court · (2023) 08 CAL CK 0078
Indian Penal Code, 1860 — Section 378, 403, 405, 406, 415, 420, 425, 471Insolvency and Bankruptcy Code, 2016 — Section 9Code Of Criminal Procedure, 1973 — Section 200, 204, 250, 482
High Courts21 Aug 2023Allowed
M/S. Delta Electronics & Ors. Vs State Of West Bengal & Anr.
Calcutta High Court · (2023) 08 CAL CK 0077
Indian Penal Code, 1860 — Section 378, 403, 405, 406, 415, 420, 425, 471Insolvency and Bankruptcy Code, 2016 — Section 9Code Of Criminal Procedure, 1973 — Section 200, 204, 250, 482
High Courts21 Aug 2023Disposed Of
Kolkata Municipal Corporation Vs Sukumar Chakraborty.
Calcutta High Court · (2023) 08 CAL CK 0076
Constitution Of India, 1950 — Article 227Calcutta Municipal Corporation (Taxation) Rules, 1987 — Rule 9(3), 15, 19, 20Kolkata Municipal Corporation Act, 1980 — Section 170, 174, 174(2), 174(3), 180, 184(4), 186, 188, 189, 600
High Courts21 Aug 2023Allowed
Riju Ray & Ors. Vs State Of West Bengal & Anr.
Calcutta High Court · (2023) 08 CAL CK 0075
Constitution Of India, 1950 — Article 226Indian Penal Code, 1860 — Section 34, 406, 498ADowry Prohibition Act, 1961 — Section 3, 4
High Courts21 Aug 2023Disposed Of
Swapan Kumar Das @ Swapan Das & Anr. Vs State Of West Bengal & Anr.
Calcutta High Court · (2023) 08 CAL CK 0074
Constitution Of India, 1950 — Article 226Code Of Criminal Procedure, 1973 — Section 154, 154(1), 155, 156, 157, 161, 162, 169, 170, 173, 173(2), 173(8)Indian Penal Code, 1860 — Section 302, 307, 326, 498A, 498A(b)
High Courts18 Aug 2023Dismissed
Ziaul Haque Vs State Of West Bengal
Calcutta High Court · (2023) 08 CAL CK 0064
Indian Penal Code, 1860 — Section 45, 53A, 57, 65, 116, 120, 299, 299(b), 300, 300(2), 300(3), 302, 304, 304I, 304II, 511Code Of Criminal Procedure, 1973 — Section 313Evidence Act, 1872 — Section 106
High Courts18 Aug 2023Disposed Of
Zorina Khatun Vs Dushyant Mariala & Ors.
Calcutta High Court · (2023) 08 CAL CK 0063
High Courts18 Aug 2023Allowed
Susanta Pal @ Naiti Vs State Of West Bengal & Anr
Calcutta High Court · (2023) 08 CAL CK 0062
Negotiable Instruments Act, 1881 — Section 138Code Of Criminal Procedure, 1973 — Section 2(wa), 372, 377, 378, 378(1)(a), 378(3), 378(4)Prevention of Food Adulteration Act, 1954 — Section 7, 16(1)(1A)
High Courts18 Aug 2023Disposed Of
Rinku Singh & Ors. Vs New India Assurance Co. Ltd. & Ors.
Calcutta High Court · (2023) 08 CAL CK 0061
Motor Vehicles Act, 1988 — Section 166, 170Code Of Criminal Procedure, 1973 — Section 161
High Courts18 Aug 2023Allowed
Kapil Gupta & Anr. Vs State Of West Bengal & Anr.
Calcutta High Court · (2023) 08 CAL CK 0060
Indian Penal Code, 1860 — Section 378, 403, 405, 406, 415, 420, 425, 471Insolvency and Bankruptcy Code, 2016 — Section 9Code Of Criminal Procedure, 1973 — Section 200, 204, 250, 482
High Courts17 Aug 2023Dismissed
Pradip Kumar Bhutoria Vs Joydeb Mukherjee And Another
Calcutta High Court · (2023) 08 CAL CK 0059
Constitution Of India, 1950 — Article 227West Bengal Premises Tenancy Act, 1997 — Section 7(1), 7(2)Code Of Civil Procedure, 1908 — Section 151