High Courts04 Sept 2023Allowed
Rahul Tantia Vs State Of West Bengal & Anr.
Calcutta High Court · (2023) 09 CAL CK 0008
Negotiable Instruments Act, 1881 — Section 138, 141, 141(2), 142, 145Code Of Criminal Procedure, 1973 — Section 319, 482
COURT ARCHIVE
Calcutta High Court judgments, 2023
1,064 judgments · page 17 of 54
High Courts01 Sept 2023Allowed
Prosenjit Chowdhury Vs State Of West Bengal & Anr.
Calcutta High Court · (2023) 09 CAL CK 0004
Constitution Of India, 1950 — Article 226Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 323, 341, 506
High Courts01 Sept 2023Allowed
Abdul Mannan Vs Md. Mobarak & Anr.
Calcutta High Court · (2023) 09 CAL CK 0003
Negotiable Instruments Act, 1881 — Section 138, 141
High Courts01 Sept 2023Dismissed
Samsunnela Seikh And Ors. Vs Oriental Insurance Co. Ltd. & Anr.
Calcutta High Court · (2023) 09 CAL CK 0002
Motor Vehicles Act, 1988 — Section 163A, 173, 173(1)
High Courts01 Sept 2023Dismissed
Sk. Mostafa @ Md. Mostafa Sk. Vs Oriental Insurance Co. Ltd. & Anr
Calcutta High Court · (2023) 09 CAL CK 0001
Motor Vehicles Act, 1988 — Section 163A, 173, 173(1)
High Courts31 Aug 2023Disposed Of
X Vs State Of West Bengal And Others
Calcutta High Court · (2023) 08 CAL CK 0100
Constitution Of India, 1950 — Article 21Indian Penal Code, 1860 — Section 376(2)(n)Protection of Children from Sexual Offences (POCSO) Act, 2012 — Section 4, 6
High Courts31 Aug 2023Dismissed
Estate Of Narayan Chandra Ghosh Represented Through Its Manager Mr. Ranjit Kumar Ghosh Vs Board Of Trustees, Kolkata Port Trust & Ors.
Calcutta High Court · (2023) 08 CAL CK 0099
Public Premises (Eviction of Unauthorized Occupants) Act, 1971 — Section 4(1), 5, 9
High Courts31 Aug 2023Allowed
Monoranjan Roy Vs State Of West Bengal & Anr
Calcutta High Court · (2023) 08 CAL CK 0098
Indian Penal Code, 1860 — Section 405, 405(1), 406, 409Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 2(e), 6, 7Q, 14A, 14BCode Of Criminal Procedure, 1973 — Section 154
High Courts31 Aug 2023Partly Allowed
Tushar Kanti Das Vs State Of West Bengal And Others
Calcutta High Court · (2023) 08 CAL CK 0097
Constitution Of India, 1950 — Article 136, 226, 227Wetlands Conservation and Management) Rules, 2017 — Rule 2(1)(g), 3, 3(a)National Green Tribunal Act, 2010 — Section 14, 22East Kolkata Wetlands (Conservation and Management) Act, 2006 — Section 2(k)
High Courts31 Aug 2023Dismissed
Raju Didar Singh Gill & Ors. Vs Coal India Ltd. & Ors.
Calcutta High Court · (2023) 08 CAL CK 0096
Constitution Of India, 1950 — Article 16
High Courts31 Aug 2023Allowed
M/S. Ganesh Prasad Singh Vs Union Of India & Ors.
Calcutta High Court · (2023) 08 CAL CK 0095
Indian Contract Act, 1872 — Section 73
High Courts31 Aug 2023Dismissed
Asgar Ali Vs State Of West Bengal & Anr.
Calcutta High Court · (2023) 08 CAL CK 0094
Indian Penal Code, 1860 — Section 342, 354, 376(f), 376(2)(f), 377Code Of Criminal Procedure, 1973 — Section 164, 313
High Courts30 Aug 2023Dismissed
Thaddeus Lakra And Others Vs State Of West Bengal And Ors.
Calcutta High Court · (2023) 08 CAL CK 0106
West Bengal Land Reforms Act, 1955 — Section 14C, 14C(1)
High Courts30 Aug 2023Dismissed
Asiya Bibi & Anr. Vs State Of West Bengal
Calcutta High Court · (2023) 08 CAL CK 0105
Indian Penal Code, 1860 — Section 34, 120B, 363, 366, 376Code Of Criminal Procedure, 1973 — Section 161, 164, 227
High Courts30 Aug 2023Dismissed
Ramesh Paul Vs Manoj Kumar Singh And Another
Calcutta High Court · (2023) 08 CAL CK 0104
Constitution Of India, 1950 — Article 227Consumer Protection Act, 1986 — Section 12, 21, 21(b), 41Consumer Protection Act, 2019 — Section 58(b)
High Courts30 Aug 2023Dismissed
Union Of India & Anr. Vs Mahendra Kumar
Calcutta High Court · (2023) 08 CAL CK 0103
Constitution Of India, 1950 — Article 226
High Courts30 Aug 2023Disposed Of
Kamal Kishor Jhawar Vs Sunil Jhawar And Others.
Calcutta High Court · (2023) 08 CAL CK 0102
Constitution Of India, 1950 — Article 227, 300ACode Of Civil Procedure, 1908 — Order 7 Rule 11, Order 6 Rule 17Indian Partnership Act, 1932 — Section 69, 69(1), 69(2)
High Courts30 Aug 2023Allowed
Park Hospitals And Another Vs West Bengal Clinical Establishment Regulatory Commission And Another
Calcutta High Court · (2023) 08 CAL CK 0101
West Bengal Clinical Establishment (Registration, Regulation and Transparency) Act, 2017 — Section 38, 38(1)(iii)
High Courts29 Aug 2023Dismissed
Sukanta Chakraborty Vs Union Of India & Ors.
Calcutta High Court · (2023) 08 CAL CK 0093
Constitution Of India, 1950 — Article 226Prevention of Money Laundering Act, 2002 — Section 50, 50(3)
High Courts29 Aug 2023Dismissed
Anil Kumar Ghosh Vs Bimal Kumar Hore
Calcutta High Court · (2023) 08 CAL CK 0092
Constitution Of India, 1950 — Article 227West Bengal Premises Tenancy Act, 1997 — Section 6, 7, 7(2), 7(3)Code Of Civil Procedure, 1908 — Section 151