CourtKutchehry.com

COURT ARCHIVE

Calcutta High Court judgments, 2023

1,064 judgments · page 50 of 54

High Courts31 Jan 2023Dismissed

Mithun Modak Vs Deepak Kumar Sharma

Calcutta High Court · (2023) 01 CAL CK 0079

Negotiable Instruments Act, 1881 — Section 138, 143A, 143A(5), 148Code Of Criminal Procedure, 1973 — Section 357, 389, 421
Read judgment
High Courts30 Jan 2023Dismissed

Mithun Modak Vs Badal Chakraborty

Calcutta High Court · (2023) 01 CAL CK 0085

Negotiable Instruments Act, 1881 — Section 138, 143A, 143A(5), 148Code Of Criminal Procedure, 1973 — Section 357, 389, 421, 482
Read judgment
High Courts30 Jan 2023Disposed Of

Himangshu Mondal Vs Sachirani Mondal

Calcutta High Court · (2023) 01 CAL CK 0084

Constitution Of India, 1950 — Article 227Maintenance and Welfare of Parents and Senior Citizens Act, 2007 — Section 2(f), 2(k), 2(h), 23, 23(1)Transfer of Property Act, 1882 — Section 126
Read judgment
High Courts25 Jan 2023Dismissed

Deepa Jaiswal Vs State Of West Bengal And Others

Calcutta High Court · (2023) 01 CAL CK 0073

Constitution Of India, 1950 — Article 14Indian Telegraph Act, 1885 — Section 10, 10(a), 10(b), 10(c), 10(d), 15, 16, 16(1), 16(2), 16(3), 16(4)Indian Penal Code, 1860 — Section 188(1)
Read judgment