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Calcutta High Court judgments, 2023

1,064 judgments · page 21 of 54

High Courts10 Aug 2023Dismissed

Rabin Mondal Vs State Of West Bengal & Anr.

Calcutta High Court · (2023) 08 CAL CK 0033

Indian Penal Code, 1860 — Section 34, 323, 109, 406, 494, 498A, 504, 506Hindu Marriage Act, 1955 — Section 13BCode Of Criminal Procedure, 1973 — Section 97
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High Courts10 Aug 2023Dismissed

Arati Singha (Mukhopadhyay) Vs State Of West Bengal & Ors.

Calcutta High Court · (2023) 08 CAL CK 0032

Constitution Of India, 1950 — Article 226Indian Penal Code, 1860 — Section 34, 120B, 308, 323, 326, 354B, 379, 420, 448, 467, 506Code Of Criminal Procedure, 1973 — Section 107, 116(c), 155(2), 156(1), 156(3), 482
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High Courts08 Aug 2023Dismissed

Bithika Sil Vs Kartick Paik & Ors.

Calcutta High Court · (2023) 08 CAL CK 0021

Indian Penal Code, 1860 — Section 34, 308, 323, 326, 354B, 379, 448, 506Code Of Criminal Procedure, 1973 — Section 437, 439(2)
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High Courts08 Aug 2023Partly Allowed

Bikas Das & Ors Vs State Of West Bengal & Anr.

Calcutta High Court · (2023) 08 CAL CK 0019

Indian Penal Code, 1860 — Section 109, 363, 364, 365A, 406, 418, 420, 468, 471Code Of Criminal Procedure, 1973 — Section 2(g), 156, 164, 190, 190(1)(a), 200, 202, 202(2), 203, 204, 482
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High Courts08 Aug 2023Dismissed

Bharat Chandra Dey Vs State Of West Bengal & Ors.

Calcutta High Court · (2023) 08 CAL CK 0018

Indian Penal Code, 1860 — Section 420, 468, 471Code Of Criminal Procedure, 1973 — Section 311Registration Act, 1908 — Section 32, 33, 33(2), 33(3), 33(4), 35, 35(2), 35(3)
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