High Courts17 Aug 2023Dismissed
Himshila Ferro Alloys Pvt. Ltd. And Another Vs Damodar Valley Corporationand Others
Calcutta High Court · (2023) 08 CAL CK 0058
COURT ARCHIVE
Calcutta High Court judgments, 2023
1,064 judgments · page 20 of 54
High Courts17 Aug 2023Dismissed
X Vs State Of West Bengal And Others
Calcutta High Court · (2023) 08 CAL CK 0057
Constitution Of India, 1950 — Article 142Medical Termination of Pregnancy Rules, 2003 — Section 3B, 3B(a)Indian Penal Code, 1860 — Section 376DB
High Courts17 Aug 2023Dismissed
Tilaknagar Industries Ltd. Vs State Of West Bengal And Others
Calcutta High Court · (2023) 08 CAL CK 0056
Code Of Civil Procedure, 1908 — Order 2 Rule 2West Bengal Excise (Foreign Liquor) Rules, 1998 — Rule 4, 20, 57, 59, 80, 118, 118(1), 120, 120(3), 122, 122(c)
High Courts17 Aug 2023Disposed Of
M/S. Olive Tree Retail Private Limited And Another Vs South India Bank Limited And Another
Calcutta High Court · (2023) 08 CAL CK 0055
Constitution Of India, 1950 — Article 226Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 13(2), 13(4), 17
High Courts17 Aug 2023Dismissed
Monoranjan Saha Vs Rubi Santra
Calcutta High Court · (2023) 08 CAL CK 0054
Constitution Of India, 1950 — Article 227West Bengal Premises Tenancy Act, 1997 — Section 7(1), 7(2), 7(3)Code Of Civil Procedure, 1908 — Section 115A
High Courts17 Aug 2023Dismissed
Kali Prasad Shaw. Vs Board Of Councillors Of Baranagar Municipality & Anr.
Calcutta High Court · (2023) 08 CAL CK 0053
Constitution Of India, 1950 — Article 226Code Of Civil Procedure, 1908 — Order 41 Rule 27West Bengal Municipal Act, 1993 — Section 218, 218(1), 218(3)
High Courts17 Aug 2023Dismissed
Unisystem Pvt. Ltd. Vs Chandra Prakash Jhunjhunwala
Calcutta High Court · (2023) 08 CAL CK 0052
Code Of Civil Procedure, 1908 — Order 39 Rule 7West Bengal Premises Tenancy Act, 1997 — Section 6(1)(d)
High Courts17 Aug 2023Disposed Of
P.S. Mitra Alias Partha Sarathi Mitra Vs Manor Travels Private Limited & Anr.
Calcutta High Court · (2023) 08 CAL CK 0051
Code Of Criminal Procedure, 1973 — Section 30, 313, 397, 391, 401, 482Negotiable Instruments Act, 1881 — Section 56, 138, 139
High Courts17 Aug 2023Disposed Of
State Of West Bengal & Others Vs Ratan Ghosh
Calcutta High Court · (2023) 08 CAL CK 0050
Constitution Of India, 1950 — Article 311, 311(2)West Bengal Services (Appointment, Probation and Confirmation) Rules, 1979 — Rule 2(3), 4, 5, 5(4)Indian Penal Code, 1860 — Section 307, 325, 326, 447
High Courts16 Aug 2023Dismissed
Dr. Sujoy Biswas Vs State Of West Bengal & Anr.
Calcutta High Court · (2023) 08 CAL CK 0046
Indian Penal Code, 1860 — Section 114, 323, 341, 506, 509
High Courts16 Aug 2023Allowed
Satyen Dhingra Vs State Of West Bengal
Calcutta High Court · (2023) 08 CAL CK 0045
Indian Penal Code, 1860 — Section 188Arms Act, 1959 — Section 17, 21, 30Code Of Criminal Procedure, 1973 — Section 195, 227
High Courts14 Aug 2023
Proiz Nashir Vs State Of West Bengal & Ors.
Calcutta High Court · (2023) 08 CAL CK 0049
Constitution Of India, 1950 — Article 311
High Courts14 Aug 2023Allowed
Enayet Ali Molla & Ors. Vs State Of West Bengal & Ors.
Calcutta High Court · (2023) 08 CAL CK 0048
Constitution Of India, 1950 — Article 300AWest Bengal Estate Acquisition Act, 1953 — Section 44(2)(a)Land Acquisition Act, 1894 — Section 3A, 4, 4(1), 6, 17(1), 17(4)
High Courts14 Aug 2023Disposed Of
Banani Mistri & Ors. Vs State Of West Bengal & Ors.
Calcutta High Court · (2023) 08 CAL CK 0047
West Bengal Land (Requisition and Acquisition) Act, 1984 — Section 3, 3(1), 4(1), 4(1)(a), 5(3), 7, 7A, 7(2)
High Courts14 Aug 2023Disposed Of
Bina Kar & Anr. Vs State Of West Bengal & Ors.
Calcutta High Court · (2023) 08 CAL CK 0036
Constitution Of India, 1950 — Article 14, 16, 16(2)Hindu Adoption and Maintenance Act, 1956 — Section 4, 5
High Courts14 Aug 2023Allowed
Indian Oil Corporation Ltd. & Others Vs Sikha Ghosh & Ors.
Calcutta High Court · (2023) 08 CAL CK 0035
Constitution Of India, 1950 — Article 12, 32, 226Transfer of Property Act, 1882 — Section 116
High Courts11 Aug 2023Dismissed
Patit Paban Dinda Vs Srimati Krishna Dinda & Anr.
Calcutta High Court · (2023) 08 CAL CK 0044
High Courts11 Aug 2023Disposed Of
Lincoln Education Academy Vs Union Bank Of India & Ors.
Calcutta High Court · (2023) 08 CAL CK 0043
Security Interest Enforcement (Rules), 2002 — Rule 9(3), 9(4), 9(5)
High Courts11 Aug 2023Dismissed
Abdul Somi Mondal Vs Shriram Transport Finance Company Ltd.
Calcutta High Court · (2023) 08 CAL CK 0042
Negotiable Instruments Act, 1881 — Section 138, 147
High Courts11 Aug 2023Dismissed
India Power Corporation Limited (IPCL) Vs State Of West Bengal And Others
Calcutta High Court · (2023) 08 CAL CK 0041
Constitution Of India, 1950 — Article 19(1)(g), 226, 226(2)Code Of Civil Procedure, 1908 — Section 21, Order 14 Rule 2Arbitration Act, 1940 — Section 31