COURT ARCHIVE

Calcutta High Court judgments, 2021

573 judgments · page 24 of 29

High Courts21 Jun 2021Dismissed

Gouri Prasad Goenka Vs State Bank Of India

Calcutta High Court · (2021) 06 CAL CK 0073

Constitution Of India, 1950 — Article 226Insolvency And Bankruptcy Code, 2016 — Section 7, 14, 14(3)(b), 17(1)(b), 32ACompanies Act, 2013 — Section 2(60)

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High Courts21 Jun 2021Disposed Of

Papiya Das And Ors Vs High Court At Calcutta And Ors.

Calcutta High Court · (2021) 06 CAL CK 0072

West Bengal Judicial (Conditions Of Service) Rules, 2004 — Rule 26(1)(c)

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High Courts21 Jun 2021Disposed Of

Tarini Minerals (P) Ltd. & Anr. Vs Union Of India & Ors

Calcutta High Court · (2021) 06 CAL CK 0071

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High Courts21 Jun 2021

Bharat Heavy Electricals Limited - Electronics Division Vs West Bengal State Electricity Distribution Company Limited And Anr

Calcutta High Court · (2021) 06 CAL CK 0070

Arbitration And Conciliation Act, 1996 — Section 9

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High Courts19 Jun 2021Disposed Of

Debjani Mukherjee Vs Central Bureau Of Investigation

Calcutta High Court · (2021) 06 CAL CK 0106

Indian Penal Code, 1860 — Section 120B, 409, 420Prize Chits & Money Circulation Schemes (Banning) Act, 1978 — Section 4, 6

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High Courts18 Jun 2021Allowed

E. D. Enterprises Private Limited Vs Kaiser Begum And Anr.

Calcutta High Court · (2021) 06 CAL CK 0069

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High Courts18 Jun 2021Dismissed

M/S. SEBI And Co. And Ors Vs Cesc Limited And Ors

Calcutta High Court · (2021) 06 CAL CK 0068

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High Courts18 Jun 2021

Madho Das Mundhra Vs Railtel Corporation Of India Ltd. & Anr

Calcutta High Court · (2021) 06 CAL CK 0067

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High Courts18 Jun 2021

Suvasish Dasgupta Vs UCO Bank & Ors

Calcutta High Court · (2021) 06 CAL CK 0066

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High Courts17 Jun 2021

Ali Burhan & Anr. Vs State Of West Bengal & Ors.

Calcutta High Court · (2021) 06 CAL CK 0065

Constitution Of India, 1950 — Article 21, 226

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High Courts17 Jun 2021Disposed Of

Debdulal Maity Vs State Of West Bengal & Ors.

Calcutta High Court · (2021) 06 CAL CK 0064

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High Courts17 Jun 2021Allowed

Shyamal Sundar Kundu @ Shyamal Kundu Vs State Of West Bengal & Ors.

Calcutta High Court · (2021) 06 CAL CK 0063

West Bengal Services Death Cum Retirement Benefit Rules, 1971 — Rule 10, 10(1)West Bengal Co-Operative Societies Rules, 2011 — Rule 106Indian Penal Code, 1860 — Section 34, 420, 467, 468, 471, 509

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High Courts17 Jun 2021Disposed Of