High Courts19 Feb 2021Disposed Of
Apu Kundu Vs State Of West Bengal & Anr.
Calcutta High Court · (2021) 02 CAL CK 0004
Protection Of Women From Domestic Violence Act, 2005 — Section 29
COURT ARCHIVE
Calcutta High Court judgments, 2021
573 judgments · page 29 of 29
High Courts19 Feb 2021Dismissed
Gopal Sarkar Vs State Of West Bengal And others
Calcutta High Court · (2021) 02 CAL CK 0003
Indian Penal Code, 1860 — Section 34, 54, 57, 120B, 201, 302, 366, 384Code Of Criminal Procedure, 1973 — Section 432, 433, 433AWest Bengal Correctional Services Act, 1992 — Section 58, 61(4)
High Courts18 Feb 2021Allowed
Mukul Ray Vs Samar Bijoy Roy
Calcutta High Court · (2021) 02 CAL CK 0008
Hindu Marriage Act, 1955 — Section 13(1)(ia), 13(1)(ib)Constitution Of India, 1950 — Article 142
High Courts18 Feb 2021Dismissed
Krishna Veni Vs Union Of India And others
Calcutta High Court · (2021) 02 CAL CK 0005
Hindu Marriage Act, 1955 — Section 2(1)(b), 29(2)Code Of Civil Procedure, 1908 — Order 9 Rule 9
High Courts12 Feb 2021Dismissed
Bulti Choudhury Vs Pintu Choudhury
Calcutta High Court · (2021) 02 CAL CK 0007
Hindu Marriage Act, 1955 — Section 13, 13(1)Evidence Act, 1872 — Section 13(1) (i-b), 114(g)
High Courts10 Feb 2021Allowed
Subhash Deb Barman Vs Sikha Ghosh & Ors.
Calcutta High Court · (2021) 02 CAL CK 0009
Code Of Civil Procedure, 1908 — Section 115, Order I Rule 10(4), Order 9 Rule 13West Bengal Premises Tenancy Act, 1956 — Section 13, 17(2)Constitution Of India, 1950 — Article 227
High Courts05 Feb 2021Disposed Of
Association Of Diplomat Of National Board Of Doctors Vs Government Of West Bengal And others
Calcutta High Court · (2021) 02 CAL CK 0001
High Courts04 Feb 2021Disposed Of
Pradip Bagla @ Pradeep Kumar Bagla Vs M/s Duakem Pharma Private Limited
Calcutta High Court · (2021) 02 CAL CK 0002
Indian Penal Code, 1860 — Section 120B, 420Code Of Criminal Procedure, 1973 — Section 204, 245(2), 319, 482
High Courts29 Jan 2021Dismissed
Shailendra Kumar Vs Union Of India & Ors
Calcutta High Court · (2021) 01 CAL CK 0005
Railway Protection Force Rules, 1987 — Rule 153, 157(3), 217(3)Constitution Of India, 1950 — Article 14
High Courts29 Jan 2021Disposed Of
Krishanu Mondal Vs State Of West Bengal & Anr.
Calcutta High Court · (2021) 01 CAL CK 0004
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 120B, 201, 381, 411, 506Constitution Of India, 1950 — Article 21
High Courts15 Jan 2021Allowed
Aziz @ Azizul & Ors Vs State Of West Bengal
Calcutta High Court · (2021) 01 CAL CK 0001
Indian Penal Code, 1860 — Section 148, 149, 307, 323, 326, 379Code Of Criminal Procedure, 1973 — Section 207
High Courts14 Jan 2021Disposed Of
Arindam Roy Chowdhury & Ors Vs State Of West Bengal & Anr
Calcutta High Court · (2021) 01 CAL CK 0003
Indian Penal Code, 1860 — Section 34, 406, 498A, 506Dowry Prohibition Act, 1961 — Section 3, 4
High Courts14 Jan 2021Disposed Of
Dr. Tarakeswar Prasad Vs Union Of India & Ors.
Calcutta High Court · (2021) 01 CAL CK 0002
Disaster Management Act, 2005 — Section 35