High Courts17 May 2021Disposed Of
Santosh Kumar Shaw & Anr. Vs State Of West Bengal & Ors.
Calcutta High Court · (2021) 05 CAL CK 0007
Indian Penal Code, 1860 — Section 323, 324, 341, 504, 506
COURT ARCHIVE
Calcutta High Court judgments, 2021
573 judgments · page 28 of 29
High Courts17 May 2021Allowed
CBI ACB Kolkata Vs Firhad Hakim @ Bobby Hakim & Ors.
Calcutta High Court · (2021) 05 CAL CK 0006
Indian Penal Code, 1860 — Section 120BPrevention Of Corruption Act, 1988 — Section 7, 13(1)(a), 13(1)(d), 13(2)Code Of Criminal Procedure, 1973 — Section 167, 407, 407(7)
High Courts12 May 2021
Solar Paints Private Limited And another Vs Regional Provident Fund Commissioner & Ors.
Calcutta High Court · (2021) 05 CAL CK 0010
Employees' Provident Funds And Miscellaneous Provisions Act, 1952 — Section 7Q, 14BConstitution Of India, 1950 — Article 226
High Courts12 May 2021Dismissed
Indranil Roy Vs State Of West Bengal & Ors.
Calcutta High Court · (2021) 05 CAL CK 0009
Indian Penal Code, 1860 — Section 406, 498A, 506
High Courts12 May 2021Disposed Of
Rama Paul Vs State Of West Bengal
Calcutta High Court · (2021) 05 CAL CK 0002
Constitution Of India, 1950 — Article 226
High Courts07 May 2021Disposed Of
Sirpur Paper Mills Limited Vs I.K. Merchants Pvt. Ltd.
Calcutta High Court · (2021) 05 CAL CK 0004
Arbitration And Conciliation Act, 1996 — Section 34
High Courts07 May 2021Disposed Of
Sandip Kumar Shaw Vs State Of West Bengal & Ors.
Calcutta High Court · (2021) 05 CAL CK 0003
West Bengal Municipal Corporation Act, 2006 — Section 282
High Courts06 May 2021Dismissed
Maa Nandi Keshri Rice Mill & Anr. Vs Union Of India & Ors
Calcutta High Court · (2021) 05 CAL CK 0001
Banking Regulation Act, 1949 — Section 5(c)(a)Constitution Of India, 1950 — Article 12, 14, 226, 299, 300A
High Courts04 May 2021Dismissed
Jagannath Marothia & Ors. Vs Norman William Wilson & Ors.
Calcutta High Court · (2021) 05 CAL CK 0005
Foreign Exchange Regulation Act, 1973 — Section 31, 31(1), 47(2), 49(3), 50, 51Indian Contract Act, 1872 — Section 23, 24General Clauses Act, 1897 — Section 6
High Courts17 Apr 2021
K Ray and Associates & Ors. Vs Reserve Bank Of India & Anr.
Calcutta High Court · (2021) 04 CAL CK 0001
Constitution Of India, 1950 — Article 14
High Courts16 Apr 2021Disposed Of
Shanta Pramanik Vs Bangiya Gramin Vikash Bank & Ors.
Calcutta High Court · (2021) 04 CAL CK 0002
High Courts13 Apr 2021
Balaram Banerjee Vs M/s. Gladestone Lyall and Co. Ltd. & Ors.
Calcutta High Court · (2021) 04 CAL CK 0003
Industrial Disputes Act, 1947 — Section 17, 29, 32, 33C(2)Companies Act, 1956 — Section 456, 457(C), 546
High Courts26 Mar 2021Disposed Of
Union Of India & Ors. Vs Rajabali Prasad
Calcutta High Court · (2021) 03 CAL CK 0006
Administrative Tribunals Act, 1985 — Section 21
High Courts26 Mar 2021Allowed
Partha Sakha Maity Vs Bijali Maity & Anr.
Calcutta High Court · (2021) 03 CAL CK 0004
Protection Of Women from Domestic Violence Act, 2005 — Section 12, 18, 20(1)(d) , 23, 36Code Of Criminal Procedure, 1973 — Section 125
High Courts26 Mar 2021Allowed
Samim Rahaman Vs Nasima Khatun & Anr
Calcutta High Court · (2021) 03 CAL CK 0003
Protection Of Women from Domestic Violence Act, 2005 — Section 12, 18, 23
High Courts25 Mar 2021Allowed
Animesh Choudhury Vs State Of West Bengal & Ors.
Calcutta High Court · (2021) 03 CAL CK 0007
West Bengal Schools (Control Of Expenditure) Act, 2005 — Section 14, 14(3), 20Constitution Of India, 1950 — Article 14, 226
High Courts25 Mar 2021Allowed
M/s. Avion Builders Pvt. Ltd. & Ors Vs State Of West Bengal & Anr.
Calcutta High Court · (2021) 03 CAL CK 0005
Code Of Criminal Procedure, 1973 — Section 200, 482Indian Penal Code, 1860 — Section 120B, 405, 406, 420Companies Act, 2013 — Section 56(1)
High Courts04 Mar 2021Dismissed
Forej Laskar Vs State Of West Bengal
Calcutta High Court · (2021) 03 CAL CK 0001
Indian Penal Code, 1860 — Section 34, 120B, 366A, 368, 370, 370AImmoral Traffic (Prevention) Act, 1956 — Section 3, 3(1) , 4, 5, 6, 7, 9Protection Of Children From Sexual Offences Act, 2012 — Section 17, 21, 29
High Courts03 Mar 2021Dismissed
Chabi Rani Pal And Others Vs State Of West Bengal And Another
Calcutta High Court · (2021) 03 CAL CK 0002
West Bengal Land and Land Reforms Act, 1955 — Section 14M, 14X, 54Madhya Pradesh Ceiling On Agricultural Holdings Act, 1960 — Section 46West Bengal Land Reforms (Amendment) Act, 1971 — Section 22
High Courts19 Feb 2021Disposed Of
Kishor Ghosh Vs Chandernagore Municipal Corporation & Ors
Calcutta High Court · (2021) 02 CAL CK 0006
West Bengal Municipal Corporation Act, 2006 — Section 141, 282(2) 385