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Calcutta High Court judgments, 2021

573 judgments · page 27 of 29

High Courts04 Jun 2021Dismissed

Soma Ghosh & Anr. Vs Jagannath Dey & Ors.

Calcutta High Court · (2021) 06 CAL CK 0045

Code Of Civil Procedure, 1908 — Order 19 Rule 1, Order 19 Rule 2, Order 41 Rule 11, Order 41 Rule 23, Order 21 Rule 97, Order 21 Rule 101, Section 151Transfer Of Property Act, 1882 — Section 106, 111(f)West Bengal Premises Tenancy Act, 1956 — Section 17(2), 17(2A), 19(2)
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High Courts01 Jun 2021

Bineeta Patnaik Padhi Vs Union Of India & Ors.

Calcutta High Court · (2021) 06 CAL CK 0055

Constitution Of India, 1950 — Article 12, 21A, 32, 141, 226, 311West Bengal Right Of Children To Free And Compulsory Education Rules, 2012 — Rule 10(15)(g)(xiii), 10(15)(g)(xiv), 10(15)(g)(xv), 10(15)(g)(xvi), 10(15)(g)(xvii), 10(15)(g)(xviii), 17Right Of Children To Free And Compulsory Education Act, 2009 — Section 2, 2(a), 2(l), 2(n), 23, 24, 38, 38(2)(n)
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