High Courts03 Dec 2018Dismissed
Swapna Das (Pradhan) Vs State of West Bengal & Ors
Calcutta High Court · (2018) 12 CAL CK 0005
COURT ARCHIVE
Calcutta High Court judgments, 2018
1,531 judgments · page 8 of 77
High Courts03 Dec 2018
Budhmal Kulthia And Sampat Devi Kulthia Vs Sudha Soni & Anr
Calcutta High Court · (2018) 12 CAL CK 0004
Indian Succession Act, 1925 — Section 63, 63(b), 63(c)Evidence Act, 1872 — Section 68Notaries Act, 1952 — Section 8, 8(1)(ix)
High Courts03 Dec 2018Disposed Off
Yasmin Khalique & Ors. Vs Mukhtar Alam
Calcutta High Court · (2018) 12 CAL CK 0003
Arbitration and Conciliation Act, 1996 — Section 9
High Courts03 Dec 2018
Srei Equipment Finance Limited Vs V. Nallusamy & Anr.
Calcutta High Court · (2018) 12 CAL CK 0002
Arbitration and Conciliation Act, 1996 — Section 9
High Courts03 Dec 2018
Magma Fincorp Ltd Vs Yash Dwivedi & Anr
Calcutta High Court · (2018) 12 CAL CK 0001
Arbitration and Conciliation Act, 1996 — Section 9
High Courts30 Nov 2018Disposed Off
Maa Siddeswari Developers Pvt. Ltd Vs Raj Kumar Singh & Ors
Calcutta High Court · (2018) 11 CAL CK 0063
High Courts30 Nov 2018Disposed Off
Swadha Builders Private Limited and others Vs Union Bank of India and others
Calcutta High Court · (2018) 11 CAL CK 0061
High Courts30 Nov 2018Allowed
Madhabi Dutta Vs Sree Iswar Radha Behari Jew Sree Sree Iswar
Calcutta High Court · (2018) 11 CAL CK 0060
High Courts29 Nov 2018
Dalgreen Agro Pvt. Ltd Vs Shaikh Asadur Rahman & Ors
Calcutta High Court · (2018) 11 CAL CK 0062
High Courts29 Nov 2018Dismissed
Emdee Digitronics Pvt. Ltd Vs Union of India & Ors
Calcutta High Court · (2018) 11 CAL CK 0059
Finance Act, 1994 — Section 73, 82Central Excise Act, 1944 — Section 14Service Tax Act, 1994 — Section 174
High Courts28 Nov 2018Disposed Off
India Power Corporation Limited & Anr. Vs Eastern Railway & Others
Calcutta High Court · (2018) 11 CAL CK 0058
Code of Civil Procedure, 1908 — Section 11, Order 2 Rule 2, Order 2 Rule 3, Order 23 Rule 1Contract Act 1972 — Section 211, 214, 226
High Courts28 Nov 2018Disposed Off
Subhadip Manna Vs University Of Calcutta & Ors.
Calcutta High Court · (2018) 11 CAL CK 0057
High Courts28 Nov 2018Dismissed
In the matter of: Shivalik Commerce & Industry Vs State Of West Bengal & Ors
Calcutta High Court · (2018) 11 CAL CK 0056
High Courts28 Nov 2018Dismissed
Sri Sambhunath Santra & Ors Vs State Of West Bengal & Anr
Calcutta High Court · (2018) 11 CAL CK 0055
Industrial Disputes Act, 1947 — Section 11AShops and Establishments Act, 1963 — Section 5
High Courts28 Nov 2018Disposed Off
Moneywise Financial Services Limited Vs Assistant Commissioner of Income Tax, Circle 4(2) & Ors.
Calcutta High Court · (2018) 11 CAL CK 0054
Income Tax Act, 1961 — Section 139, 139(9), 142(1), 143, 143(2)
High Courts28 Nov 2018Dismissed
Jatindra Mohan Barman Vs Union of India & Ors
Calcutta High Court · (2018) 11 CAL CK 0053
Constitution of India, 1950 — Article 226
High Courts28 Nov 2018Dismissed
Subodh Kumar Patel Vs Union of India and ors
Calcutta High Court · (2018) 11 CAL CK 0052
Indian Penal Code, 1860 — Section 286, 287, 304A, 307
High Courts28 Nov 2018Dismissed
National Insurance Company Limited Vs Ruma Mondal and another
Calcutta High Court · (2018) 11 CAL CK 0051
Motor Vehicles Act, 1988 — Section 149(2), 166
High Courts28 Nov 2018Dismissed
Sankar Podder Vs State Of West Bengal & Ors
Calcutta High Court · (2018) 11 CAL CK 0050
Code of Criminal Procedure, 1973 — Section 482West Bengal Land Reforms Act, 1955 — Section 4(4), 4B, 4C, 4C(5), 4DMines and Minerals (Development and Regulation) Act, 1957 — Section 2, 15
High Courts28 Nov 2018Disposed Off
In the matter of: Rafikul Islam Vs State Of West Bengal & Ors
Calcutta High Court · (2018) 11 CAL CK 0049
Code of Criminal Procedure, 1973 — Section 389