High Courts20 Nov 2018Dismissed

Royal Bank of Scottland N.V Vs Surajit Sen

Calcutta High Court · (2018) 11 CAL CK 0026

Banking Regulation Act , 1949 — Section 5(1)(c), 22Reserve Bank of India Act, 1934 — Section 2(e), 31A, 42Recovery of Debts due to Bank and Financial Institution Act 1993 — Section 2(g), 34