High Courts12 Oct 2018Dismissed

State of West Bengal & Ors @APPELLANT@Hash Nihar Biswas & Ors

Calcutta High Court · (2018) 10 CAL CK 0090

National Council for Teacher Education Act, 1993 — Section 12(d), 32(2)(d)(i)Right of Children to Free and Compulsory Education Act, 2009 — Section 2, 428(E)West Bengal Primary Teachers Recruitment Rules, 2001 &mmdash; Rule 4, 9(2), 10