High Courts10 Oct 2018Allowed
In Re: Lalita Saraogi
Calcutta High Court · (2018) 10 CAL CK 0052
Indian Trusts Act, 1882 — Section 406, 420West Bengal Protection of Interest of Depositors in Financial Establishments Act, 2013 — Section 3
COURT ARCHIVE
Calcutta High Court judgments, 2018
1,531 judgments · page 14 of 77
High Courts10 Oct 2018Disposed Off
Sourav Dutta & Anr @APPELLANT@Hash State of West Bengal & Ors
Calcutta High Court · (2018) 10 CAL CK 0051
Constitution of India, 1950 — Article 14, 15, 27, 282
High Courts10 Oct 2018Dismissed
Md. Abdur Rashid @APPELLANT@Hash Union of India & Others
Calcutta High Court · (2018) 10 CAL CK 0050
High Courts10 Oct 2018Dismissed
Alauddin Sk. & Ors @APPELLANT@Hash State of West Bengal & Ors
Calcutta High Court · (2018) 10 CAL CK 0049
Code of Criminal Procedure, 1973 — Section 313, 397, 401, 428 482Indian Contract Act, 1872 — Section 34, 320, 324, 325, 326, 341Indian Evidence Act, 1872 — Section 32, 35, 62, 74
High Courts10 Oct 2018Allowed
Ram Babu Yadav & Ors @APPELLANT@Hash Managing Committee, Arsh Vidya Niketan & Anr
Calcutta High Court · (2018) 10 CAL CK 0048
Indian Trusts Act, 1882 — Section 1, 34Constitution of India, 1950 — Article 226, 227
High Courts10 Oct 2018Dismissed
Teesta Distributors & Ors @APPELLANT@Hash Union of India & Ors
Calcutta High Court · (2018) 10 CAL CK 0047
Central Goods and Service Tax Act, 2017 — Section 2(1), 2(11), 2(52), 7, 15(2), 72Transfer of Property Act, 1882 — Section 3Lotteries (Regulation) Act, 1998 — Section 2(b), 3, 5
High Courts10 Oct 2018
In The Matter Of: Magma Fincorp Limited @APPELLANT@Hash Nisha Sekh & Anr
Calcutta High Court · (2018) 10 CAL CK 0041
Arbitration and Conciliation Act, 1996 — Section 9
High Courts10 Oct 2018Allowed
Octavius Tea & Industries Ltd @APPELLANT@Hash Lakshmi Chand Garg & Ors
Calcutta High Court · (2018) 10 CAL CK 0040
Arbitration and Conciliation Act, 1996 — Section 8, 8(1), 8(2), 8(3), 11
High Courts09 Oct 2018Dismissed
Prasenjit Hazra and Others @APPELLANT@Hash State of West Bengal and Others
Calcutta High Court · (2018) 10 CAL CK 0046
Constitution of India, 1950 — Article 14, 19, 21, 226
High Courts09 Oct 2018Dismissed
Bireshwar Bera @APPELLANT@Hash Union of India and Others
Calcutta High Court · (2018) 10 CAL CK 0045
High Courts09 Oct 2018Disposed Off
Sanjay Kumar Bhuwalka @APPELLANT@Hash Union of India
Calcutta High Court · (2018) 10 CAL CK 0043
Central Goods and Services Tax Act, 2017 — Section 131(1)(a)(b)(c), 132(1)(c), 132(5)Code of Criminal Procedure, 1973 — Section 145, 167, 438(2)Constitution of India, 1950 — Article 21
High Courts09 Oct 2018Dismissed
Edward Keventer Private Limited @APPELLANT@Hash Atanu Banerjee and Others
Calcutta High Court · (2018) 10 CAL CK 0042
Indian Contract Act, 1872 — Section 230Transfer of Property Act, 1882 — Section 44Code of Civil Procedure, 1908 — Order 2 Rule 1, Order 2 Rule 2, Order 1 Rule 10(2), Order 4 Rule 1(3), Order 6 Rule 17, Order 7 Rule 6, Order 7 Rule 11(d), Order 14 Rule 2
High Courts09 Oct 2018
Krishna Traders @APPELLANT@Hash Dutch Bangla Bank Ltd
Calcutta High Court · (2018) 10 CAL CK 0039
High Courts09 Oct 2018Disposed Off
Sri Dibakar Mete @APPELLANT@Hash Goutam Manna
Calcutta High Court · (2018) 10 CAL CK 0038
West Bengal Land Reforms Act, 1955 — Section 8, 8(1), 9(1)
High Courts09 Oct 2018
Srei Equipment Finance Ltd @APPELLANT@Hash Vijeta Projects & Infrastructures Ltd. & Ors
Calcutta High Court · (2018) 10 CAL CK 0037
High Courts05 Oct 2018Dismissed
Impex Metal & Ferro Alloys Ltd @APPELLANT@Hash Union Of India & Ors
Calcutta High Court · (2018) 10 CAL CK 0036
Customs Act, 1962 — Section 74
High Courts05 Oct 2018Allowed
Bihar State Power (Holding) Co. Ltd @APPELLANT@Hash Estate Sri Sri Ramchandraji & Anr
Calcutta High Court · (2018) 10 CAL CK 0035
Electricity Act, 2003 — Section 131, 133Land Acquisition Act, 1894 — Section 5(1)Bombay Rent Act, 1947 — Section 15A
High Courts05 Oct 2018Disposed Off
Tapan Kumar Bhattacharya @APPELLANT@Hash State of West Bengal & Ors
Calcutta High Court · (2018) 10 CAL CK 0034
West Bengal Service Rules, 1971 — Rule 42A
High Courts05 Oct 2018Disposed Off
Mokbul Hossain @APPELLANT@Hash Mr. Chittaranjan Mondal & Anr
Calcutta High Court · (2018) 10 CAL CK 0033
High Courts05 Oct 2018Dismissed
Yashnabi Sk., Yiajnabi Sk. & Ors @APPELLANT@Hash State of West Bengal
Calcutta High Court · (2018) 10 CAL CK 0032
Indian Penal Code, 1860 — Section 34, 307, 323, 325, 341Code of Criminal Procedure, 1973 — Section 428