High Courts28 Nov 2018Disposed Off
In the matter of: Alolika Banerjee Vs Arijit Kumar Sahoo
Calcutta High Court · (2018) 11 CAL CK 0048
COURT ARCHIVE
Calcutta High Court judgments, 2018
1,531 judgments · page 9 of 77
High Courts28 Nov 2018Allowed
Pradip Kr. And Kumkum Ghosh, Foundation And Shamit Management INC Vs Rama Krishna Vivekananda Mission
Calcutta High Court · (2018) 11 CAL CK 0047
High Courts28 Nov 2018Allowed
Johorul Sk Vs Saifudding Sk. & Ors
Calcutta High Court · (2018) 11 CAL CK 0046
High Courts28 Nov 2018Dismissed
Mojid Molla & Ors Vs Sirajul Islam & Ors
Calcutta High Court · (2018) 11 CAL CK 0045
Code of Civil Procedure, 1908 — Order 7 Rule 11Constitution of India, 1950 — Article 227
High Courts28 Nov 2018Disposed Off
Jayanta Mistry Vs Dedicated Freight Corridor Corporation of India Limited (DFCCIL) & Ors
Calcutta High Court · (2018) 11 CAL CK 0044
Administrative Tribunals Act, 1985 — Section 14
High Courts28 Nov 2018
Binod Kumar Shaw Vs State Of West Bengal & Ors
Calcutta High Court · (2018) 11 CAL CK 0043
High Courts28 Nov 2018
Cholamandalam Investment And Finance Company Limited Vs Samir Mondal & Anr
Calcutta High Court · (2018) 11 CAL CK 0042
Evidence Act, 1872 — Section 114Arbitration and Conciliation Act, 1996 — Section 3
High Courts28 Nov 2018
Kotak Mahindra Bank Limited Vs Vijay Mining Pvt. Ltd. & Ors
Calcutta High Court · (2018) 11 CAL CK 0041
High Courts27 Nov 2018Disposed Off
Dipak Kumar Kolay Vs Cesc Limited & Ors.
Calcutta High Court · (2018) 11 CAL CK 0040
High Courts27 Nov 2018Disposed Off
Fayage Bux Vs Calcutta Electric Supply Corporation (Cesc) Limited & Ors
Calcutta High Court · (2018) 11 CAL CK 0039
High Courts26 Nov 2018Disposed Off
Mookherjee, Biswas And Pathak & Ors Vs Kanchan Dutta & Ors
Calcutta High Court · (2018) 11 CAL CK 0038
Arbitration & Conciliation Act, 1996 — Section 34, 36(3)
High Courts26 Nov 2018Dismissed
In the matter of: Global Institute of Fashion Technology & ors @APPELLANT@Hash University Grants Commission & Ors
Calcutta High Court · (2018) 11 CAL CK 0036
High Courts26 Nov 2018Disposed Off
Amal Kumar Bhunia & Anr @APPELLANT@Hash District Magistrate and Collector, Purba Medinipur & Ors
Calcutta High Court · (2018) 11 CAL CK 0035
West Bengal Estates Acquisition Act, 1953 — Section 4, 5, 5(1)(a)
High Courts26 Nov 2018
Bablu Kumar Das @APPELLANT@Hash Subrata Kumar Rajak
Calcutta High Court · (2018) 11 CAL CK 0034
High Courts26 Nov 2018
Rabi Saha Chowdhury @APPELLANT@Hash Balaji Ads & Ors.
Calcutta High Court · (2018) 11 CAL CK 0033
High Courts26 Nov 2018Disposed Off
Sree Sree Iswar Ganesh Chandra Jiw and others @APPELLANT@Hash Austin Distributors (P) Ltd
Calcutta High Court · (2018) 11 CAL CK 0032
High Courts26 Nov 2018Dismissed
Nirode Gope @APPELLANT@Hash Gharshova Baurini & Ors
Calcutta High Court · (2018) 11 CAL CK 0031
Code of Civil Procedure, 1908 — Order 22 Rule 4(4)
High Courts26 Nov 2018
Sk. Mannan & Ors @APPELLANT@Hash State of West Bengal & Ors
Calcutta High Court · (2018) 11 CAL CK 0030
West Bengal Highways Act, 1964 — Section 10(4)
High Courts22 Nov 2018
Equipment Finance Limited Vs Adesh Anil Bhujbal & Anr
Calcutta High Court · (2018) 11 CAL CK 0028
Arbitration and Conciliation Act, 1996 — Section 9
High Courts22 Nov 2018Dismissed
United Enterprise & Anr Vs State of West Bengal & Ors
Calcutta High Court · (2018) 11 CAL CK 0021
West Bengal State Tax on Professions, Trades, Callings and Employments Act, 1979 — Section 3, 4, 5, 7(4), 7(21)(2), 8