High Courts06 Dec 2018Allowed

Anju Begam And Another Vs State Of West Bengal

Calcutta High Court · (2018) 12 CAL CK 0013

Indian Penal Code, 1860 — Section 34, 307, 326, 341Protection of Children from Sexual Offences Act, 2012 — Section 12Code of Criminal Procedure, 1973 — Section 438(2)
High Courts05 Dec 2018Allowed

Anand Kumar Agarwal and another Vs Ashok Kumar Agarwal

Calcutta High Court · (2018) 12 CAL CK 0012

Maintenance and Welfare of Parents and Senior Citizens Act, 2007 — Section 2, 2(a), 2(b), 2(d), 2(h), 2(g), 4(4), 4(1)(i), 4(1)(ii), 4, 5, 7, 16, 16(1), 22, 23Code of Civil Procedure 1908 — Section 96, 100, Order 9 Rule 13Hindu Marriage Act, 1955 — Section 28