High Courts10 Dec 2018Dismissed

State Of West Bengal & Ors Vs Susanta Singha Mahapatra

Calcutta High Court · (2018) 12 CAL CK 0029

Wild Life Protection Act, 1972 — Section 2(5), 2(8), 2(12B), 39, 39(1)(d), 43, 44, 48, 49, 50, 50(3), 50(4), 58(D), 58(H)Indian Forest Act, 1927 — Section 2(b)(4), 2(4)(b)(iii), 3, 20, 29, 44(2), 44(2A), 52, 59(A), 59(B), 59(c), 59A(3)Code of Criminal Procedure, 1973 — Section 5, 397, 399, 401, 451
High Courts07 Dec 2018Dismissed

Bijoy Krishna Das Vs Nidhi Krishna Das

Calcutta High Court · (2018) 12 CAL CK 0027

Transfer of Property Act, 1882 — Section 44, 53APartition Act, 1893 — Section 2, 4, 4(1)Hindu Succession Act, 1956 — Section 23