High Courts15 Dec 2018Disposed Off
Dayamoy Mondal Vs State Of West Bengal & Ors
Calcutta High Court · (2018) 12 CAL CK 0105
COURT ARCHIVE
Calcutta High Court judgments, 2018
1,531 judgments · page 4 of 77
High Courts14 Dec 2018Disposed Off
Zakir Hossain Khan Vs State Of West Bengal & Ors
Calcutta High Court · (2018) 12 CAL CK 0104
High Courts14 Dec 2018Disposed Off
Aparna Bhattacharya & Anr Vs Anant Mohan & Ors
Calcutta High Court · (2018) 12 CAL CK 0103
High Courts14 Dec 2018
In the matter Of Sk. Aslamuddin @ Sk. Aslam Vs State Of West Bengal
Calcutta High Court · (2018) 12 CAL CK 0102
High Courts14 Dec 2018Allowed
Sk. Asgar @ Puja Hizra Vs State Of West Bengal
Calcutta High Court · (2018) 12 CAL CK 0101
Indian Penal Code, 1860 — Section 34, 120B, 201, 302, 342, 506Code of Criminal Procedure, 1973 — Section 164, 391, 437A
High Courts13 Dec 2018Dismissed
Sk. Rajiv Imam Vs Abp Private Limited & Ors
Calcutta High Court · (2018) 12 CAL CK 0100
Code of Civil Procedure, 1908 — Order 1 Rule 8, Order 1 Rule 12Constitution of India, 1950 — Article 21
High Courts13 Dec 2018Dismissed
Sushanta Patra Vs State Of West Bengal & Ors
Calcutta High Court · (2018) 12 CAL CK 0099
High Courts13 Dec 2018Dismissed
Jyoti Prakash Har Vs State Of West Bengal & Ors
Calcutta High Court · (2018) 12 CAL CK 0098
High Courts13 Dec 2018Disposed Off
Animesh Das Vs State Of West Bengal And Others
Calcutta High Court · (2018) 12 CAL CK 0097
High Courts13 Dec 2018Allowed
In Re: Ahammed Ali Khan Vs State Of West Bengal & Ors
Calcutta High Court · (2018) 12 CAL CK 0096
Indian Penal Code, 1860 — Section 120B, 147, 148, 149, 201, 302, 307, 326, 427Arms Act, 1959 — Section 25, 27Explosives Act, 1884 — Section 9(b)
High Courts13 Dec 2018Allowed
Pratima Ghosh Vs State Of West Bengal & Ors
Calcutta High Court · (2018) 12 CAL CK 0095
High Courts13 Dec 2018Allowed
Abl International Limited Vs Indian Oil Corporation Limited
Calcutta High Court · (2018) 12 CAL CK 0062
Code of Civil Procedure, 1908 — Section 2(12)Transfer of Property Act, 1882 — Section 111(h), 113
High Courts13 Dec 2018Disposed Off
Lnr Investment & Traders Pvt. Ltd Vs Commissioner Of Income Tax, Kolkata- Iv & Ors
Calcutta High Court · (2018) 12 CAL CK 0061
Income Tax Act, 1961 — Section 127
High Courts13 Dec 2018
Swastik Projects Pvt. Ltd. & Anr Vs state Of West Bengal & Ors
Calcutta High Court · (2018) 12 CAL CK 0060
West Bengal Fire Service (Fire Prevention and Fire Safety) Rules, 2003 — Rule 17
High Courts13 Dec 2018
Cholamandalam Investment And Finance Company Limited Vs Anup Dolai & Anr
Calcutta High Court · (2018) 12 CAL CK 0059
Evidence Act, 1872 — Section 114Arbitration and Conciliation Act, 1996 — Section 3
High Courts13 Dec 2018Disposed Off
Fortune Furnitech Pvt. Ltd And Ors Vs Official Liquidator, High Court, Calcutta
Calcutta High Court · (2018) 12 CAL CK 0058
Companies Act, 1956 — Section 531, 535
High Courts12 Dec 2018Allowed
Tanmoy Bagchi & Ors Vs State Of West Bengal & Ors
Calcutta High Court · (2018) 12 CAL CK 0094
West Bengal Prohibition of Ragging in Educational Institutions Act, 2000 — Section 6All India Council for Technical Education Act, 1987 — Section 23
High Courts12 Dec 2018
Ambition Travels & Tours Vs Mrinalini Das & Ors
Calcutta High Court · (2018) 12 CAL CK 0093
Limitation Act, 1963 — Section 5Code of Civil Procedure, 1908 — Order 9 Rule 9
High Courts12 Dec 2018Dismissed
National Insurance Company Limited Vs Shakti Bhatta And Ors
Calcutta High Court · (2018) 12 CAL CK 0092
Indian Penal Code, 1860 — Section 279, 304ACode of Civil Procedure, 1908 — Order 41 Rule 22
High Courts12 Dec 2018
Sukumar Pal & Anr Vs Samir Kumar Maity & Ors
Calcutta High Court · (2018) 12 CAL CK 0091