High Courts19 Dec 2018Disposed Off
Sumit Kumar Mukherjee & Ors Vs State Of West Bengal &Ors
Calcutta High Court · (2018) 12 CAL CK 0126
COURT ARCHIVE
Calcutta High Court judgments, 2018
1,531 judgments · page 2 of 77
High Courts19 Dec 2018Disposed Off
Spectrum Logistics Private Limited Vs Assistant Commissioner Of Income Tax, Circle24(1) & Ors
Calcutta High Court · (2018) 12 CAL CK 0125
Income Tax Act, 1961 — Section 147, 148
High Courts19 Dec 2018
Dinabandhu Kundu Vs Gobinda Chandra Kundu
Calcutta High Court · (2018) 12 CAL CK 0124
High Courts19 Dec 2018Dismissed
Steel Authority Of India Limited Vs Union Of India & Ors
Calcutta High Court · (2018) 12 CAL CK 0123
Industrial Disputes Act, 1947 — Section 17B
High Courts19 Dec 2018Dismissed
Nasima Naqi Vs Todi Tea Company Limited And Others
Calcutta High Court · (2018) 12 CAL CK 0122
West Bengal Premises Tenancy Act, 1997 — Section 2(g), 3, 3(f), 6, 6(4), 7, 7(4)
High Courts19 Dec 2018
Raju Sk Vs State Of West Bengal & Ors
Calcutta High Court · (2018) 12 CAL CK 0121
Code of Criminal Procedure, 1973 — Section 409(2)
High Courts19 Dec 2018Disposed Off
Lokhotia Infrastructure Pvt. Ltd. & Anr Vs Kolkata Municipal Corporation & Ors
Calcutta High Court · (2018) 12 CAL CK 0083
High Courts19 Dec 2018
Kotak Mahindra Bank Ltd. Vs Ronit Nirman Private Limited & Ors
Calcutta High Court · (2018) 12 CAL CK 0082
Evidence Act, 1872 — Section 114Arbitration and Conciliation Act, 1996 — Section 3
High Courts19 Dec 2018Disposed Off
Tata Motors Finance Limited Vs Ramdeo Pandit
Calcutta High Court · (2018) 12 CAL CK 0081
Evidence Act, 1872 — Section 114Arbitration and Conciliation Act, 1996 — Section 3, 9
High Courts19 Dec 2018Allowed
Nirmal Kanodia & Ors. Vs Basudeo Agarwalla & Ors
Calcutta High Court · (2018) 12 CAL CK 0080
High Courts18 Dec 2018Disposed Off
Swapan Roy Vs State Of West Bengal & Ors
Calcutta High Court · (2018) 12 CAL CK 0120
High Courts18 Dec 2018
Susmita Mondal Vs Sita Rani Mondal And Another
Calcutta High Court · (2018) 12 CAL CK 0119
High Courts18 Dec 2018Disposed Off
New India Assurance Company Limited Vs Buchi Bibi & Ors
Calcutta High Court · (2018) 12 CAL CK 0118
Motor Vehicles Act, 1988 — Section 163ACode of Civil Procedure, 1908 — Order 41 Rule 22
High Courts18 Dec 2018
State Of West Bengal & Anr Vs Free India Dry Accumulators Ltd
Calcutta High Court · (2018) 12 CAL CK 0117
Limitation Act, 1963 — Section 5
High Courts18 Dec 2018Disposed Off
Nilanjan Basu alias Niranjan & Ors Vs State Of West Bengal & Anr
Calcutta High Court · (2018) 12 CAL CK 0116
Indian Penal Code, 1860 — Section 34, 323, 498ADowry Prohibition Act, 1961 — Section 3, 4Code of Criminal Procedure, 1973 — Section 156(3), 161
High Courts18 Dec 2018Disposed Off
Dilip Kumar Sarkar Vs Pawan Bajaj & Anr
Calcutta High Court · (2018) 12 CAL CK 0115
High Courts18 Dec 2018
Karabi Naskar (Ghosh) Vs Tanusree Pratihar & Anr
Calcutta High Court · (2018) 12 CAL CK 0114
Evidence Act, 1872 — Section 45Specific Relief Act, 1963 — Section 31, 31(1)Limitation Act, 1963 — Section 27, Article 59
High Courts18 Dec 2018Disposed Off
Keya Deb Barman And Others Vs Amiya Kumar Sammadder
Calcutta High Court · (2018) 12 CAL CK 0113
West Bengal Societies Registration Act, 1961 — Section 2(h), 5, 13, 14, 15Code of Civil Procedure, 1908 — Order 39 Rule 4Constitution of India, 1950 — Article 227
High Courts18 Dec 2018Disposed Off
South Eastern Railway Mens Congress through General Secretary Vs South Eastern Railway Men’s Trinamul Congress & Ors
Calcutta High Court · (2018) 12 CAL CK 0112
High Courts18 Dec 2018Disposed Off
Swarnali Gupta Vs Santanu Gupta
Calcutta High Court · (2018) 12 CAL CK 0111
Hindu Marriage Act, 1955 — Section 13, 13(1)(ia), 24Special Marriage Act, 1954 — Section 27, 27(1)(d)Constitution of India, 1950 — Article 227