High Courts29 Jun 2018
Sudeb Nandi And Ors. Vs State Of West Bengal & Ors.
Calcutta High Court · (2018) 06 CAL CK 0063
COURT ARCHIVE
Calcutta High Court judgments, 2018
1,531 judgments · page 34 of 77
High Courts29 Jun 2018Disposed Of
Suprakas Saha Vs State Of West Bengal & Ors.
Calcutta High Court · (2018) 06 CAL CK 0062
West Bengal Non-Government Educational Institutions and Local Authorities (Control of Provident Fund of Employee) Act, 1983 — Section 1(3), 3Constitution of India, 1950 — Article 226
High Courts29 Jun 2018Allowed
Abhishek Sharma Vs Nitesh Kanoria & Ors.
Calcutta High Court · (2018) 06 CAL CK 0061
Code of Civil Procedure, 1908 — Order 7 Rule 11
High Courts29 Jun 2018Allowed
Suchitra Sen & Anr. Vs State Of West Bengal & Anr.
Calcutta High Court · (2018) 06 CAL CK 0060
High Courts29 Jun 2018Disposed Of
Tapas Mukherjee Vs State Of West Bengal & Ors.
Calcutta High Court · (2018) 06 CAL CK 0059
Constitution Of India, 1950 — Article 21
High Courts29 Jun 2018Disposed Of
Sutapa Sahoo Sk. Sutapa Yasmin Vs State Of West Bengal
Calcutta High Court · (2018) 06 CAL CK 0058
West Bengal Madrasah Service Commission Act, 2008 — Section 8West Bengal Madrasah Service Commission Recruitment Rule, 2010 — Rule 25, 33, 33(2)(e)(f), 33(2), 34
High Courts28 Jun 2018Disposed Of
Principal Commissioner Of Income Tax, Kolkata-3, Kolkata Vs Sikaria Infraprojects Pvt. Ltd.
Calcutta High Court · (2018) 06 CAL CK 0090
Income Tax Act, 1961 — Section 44AD
High Courts28 Jun 2018Allowed
Eastern Coalfields Ltd. Vs Malati Bhuiani And Ors
Calcutta High Court · (2018) 06 CAL CK 0089
Code of Civil Procedure, 1908 — Section 20(c)Constitution of India, 1950 — Article 226(2)
High Courts28 Jun 2018Allowed
Paramount Blue Chips Ltd. Vs Srei Equipment Finance Ltd.
Calcutta High Court · (2018) 06 CAL CK 0088
Arbitration and Conciliation Act, 1996 — Section 9, 17, 37
High Courts28 Jun 2018Dismissed
Union Of India Vs Techma Engineering Enterprise
Calcutta High Court · (2018) 06 CAL CK 0087
Arbitration and Conciliation Act, 1996 — Section 34
High Courts28 Jun 2018
Sarat Kumar Mondal & Ors. Vs Wbsedcl & Ors.
Calcutta High Court · (2018) 06 CAL CK 0057
High Courts28 Jun 2018Allowed
Sakina Bewa & Ors. Vs United India Insurance Co. Ltd.
Calcutta High Court · (2018) 06 CAL CK 0056
Motor Vehicles Act, 1988 — Section 163A, 171, 173
High Courts28 Jun 2018Allowed
National Insurance Co. Ltd. (Cr) I Vs Subhashish Manna & Anr.
Calcutta High Court · (2018) 06 CAL CK 0055
Limitation Act, 1963 — Section 5Motor Vehicles Act, 1988 — Section 173
High Courts28 Jun 2018Disposed Of
Ajay Kumar Gupta & Ors. Vs State Of West Bengal & Ors.
Calcutta High Court · (2018) 06 CAL CK 0054
Motor Vehicles Act, 1988 — Section 67, 68, 68(3)
High Courts28 Jun 2018Disposed Of
Nani Gopal Sen Vs University Of Burdwan & Ors.
Calcutta High Court · (2018) 06 CAL CK 0053
High Courts28 Jun 2018Allowed
Ekadashi Mondal Vs Santosh Samanta And Others
Calcutta High Court · (2018) 06 CAL CK 0052
Code Of Criminal Procedure 1973 — Section 144, 147
High Courts28 Jun 2018Partly Allowed
Sachin Katka & Others Vs State Of West Bengal
Calcutta High Court · (2018) 06 CAL CK 0051
Indian Penal Code, 1860 — Section 34, 302Code Of Criminal Procedure 1973 — Section 164, 428, 437A
High Courts28 Jun 2018Dismissed
Kolkata Metropolitan Development Authority Vs Sanmohan Chatterjee & Ors.
Calcutta High Court · (2018) 06 CAL CK 0050
West Bengal Land (Requisition and Acquisition) Act, 1948 — Section 4, 4(2)Code of Civil Procedure, 1908 — Section 100, Order 47 Rule 1Constitution Of India, 1950 — Article 14, 300A
High Courts28 Jun 2018Dismissed
India Trading Company & Ors. Vs Hindustan Petroleum Corporation Ltd. & Ors.
Calcutta High Court · (2018) 06 CAL CK 0049
Constitution Of India, 1950 — Article 14
High Courts27 Jun 2018Allowed
Azizul Haque Laskar (Babla) Vs State Of West Bengal & Ors.
Calcutta High Court · (2018) 06 CAL CK 0237
West Bengal Public Land (Eviction of Unauthorised Occupants) Act, 1962 — Section 3, 3(1)Constitution of India, 1950 — Article 14, 19(1)(a), 226