High Courts05 Jul 2018
Partha Bhattacharjee Vs State Of West Bengal & Ors.
Calcutta High Court · (2018) 07 CAL CK 0028
West Bengal Krishi Viswavidyalaya Laws (Amendment) Act, 2014 — Section 1(2)
COURT ARCHIVE
Calcutta High Court judgments, 2018
1,531 judgments · page 32 of 77
High Courts05 Jul 2018Disposed Of
Panna Sarkar, Raju, Rajib & Ors. Vs State Of West Bengal & Ors.
Calcutta High Court · (2018) 07 CAL CK 0027
Code Of Criminal Procedure 1973 — Section 231(2)Protection of Children from Sexual Offences Act, 2012 — Section 33, 33(5), 35
High Courts05 Jul 2018Disposed Of
State Of West Bengal Vs Sangita Sahu Shaw
Calcutta High Court · (2018) 07 CAL CK 0026
Indian Penal Code, 1860 — Sectio 34, 120B, 363, 366, 370, 370A, 372, 373Immoral Traffic (Prevention) Act, 1956 — Section 3, 4, 5, 6, 7, 9Protection of Children from Sexual Offences Act, 2012 — Section 4, 6, 17
High Courts05 Jul 2018Partly Allowed
Rampada Bhowmik & Ors. Vs State Of West Bengal & Ors.
Calcutta High Court · (2018) 07 CAL CK 0025
Indian Penal Code, 1860 — Section 323, 324, 379Code Of Criminal Procedure 1973 — Section 313
High Courts05 Jul 2018Disposed Of
New India Assurance Co. Ltd. Vs Pranati Ray & Ors.
Calcutta High Court · (2018) 07 CAL CK 0024
Indian Penal Code, 1860 — Section 279, 304A, 338, 427Code Of Criminal Procedure 1973 — Section 173
High Courts05 Jul 2018Dismissed
Jyotish Bhowmick, Jyotish Chandra Bhowmik Vs State Of West Bengal & Ors.
Calcutta High Court · (2018) 07 CAL CK 0023
Indian Penal Code, 1860 — Section 376(2)(g)Code Of Criminal Procedure 1973 — Section 164, 428
High Courts05 Jul 2018
Apurba Sarkar Vs State Of West Bengal & Ors.
Calcutta High Court · (2018) 07 CAL CK 0022
West Bengal Municipal Act, 1993 — Section 21B, 21B1(a)(iA), 21B(1)(b), 21B(3), (1), (4), (5), (6), (7), 21B(8), (9), (10), (11), (13), (14)Income Tax Rules, 1962 — Rule 3Constitution of India, 1950 — Article 12, 32, 102(2), 191, 243V, 243V(1), 243V(2), 243V(B)
High Courts04 Jul 2018
Shambhu Nath & Brothers & Ors. Vs Paras Nath Sharraf
Calcutta High Court · (2018) 07 CAL CK 0083
High Courts04 Jul 2018Disposed Of
Indian Oil Corporation Ltd. & Ors. Vs Niwas Rammgopal & Ors.
Calcutta High Court · (2018) 07 CAL CK 0082
Indian Partnership Act, 1932 — Section 4Constitution of India, 1950 — Article 12, 14
High Courts04 Jul 2018Disposed Of
Official Trustee Of West Bengal Vs Wardens Of The Armenian Holy Church Of Nazareth In Kolkata
Calcutta High Court · (2018) 07 CAL CK 0081
Arbitration and Conciliation Act, 1996 — Section 9Official Trustees Act, 1913 — Section 10, 25, 26
High Courts04 Jul 2018Disposed Of
Goutam Basu Vs Amitava Chakraorty & Ors.
Calcutta High Court · (2018) 07 CAL CK 0021
Code of Civil Procedure, 1908 — Section 115A, Order 7 Rule 11Constitution Of India, 1950 — Article 227
High Courts04 Jul 2018
Gyanti Devi & Others Vs Laxmi Devi & Others
Calcutta High Court · (2018) 07 CAL CK 0020
Registration Act, 1982 — Section 49Indian Easement Act, 1882 — Section 60Hindu Marriage Act, 1955 — Section 16(3)
High Courts04 Jul 2018
Sites Das & Others Vs State Of West Bengal & Ors.
Calcutta High Court · (2018) 07 CAL CK 0019
High Courts04 Jul 2018Dismissed
Tamralipta Co-Operative Spinning Mills Ltd. Vs State Of West Bengal & Ors.
Calcutta High Court · (2018) 07 CAL CK 0018
Industrial Disputes Act, 1947 — Section 2A, 11A
High Courts04 Jul 2018Dismissed
Maswood Zahedi Vs Kolkata Municipal Corporation & Ors.
Calcutta High Court · (2018) 07 CAL CK 0017
Kolkata Municipal Corporation Act, 1980 — Section 400, 400(1)
High Courts04 Jul 2018
Stewart & Mackertich Wealth Management Ltd. & Anr. Vs Union Of India & Ors.
Calcutta High Court · (2018) 07 CAL CK 0016
Securities Contracts (Regulation) Act, 1956 — Section 23L
High Courts04 Jul 2018Disposed Of
Chandrakant Kumar Vs Sanjeev Kumar Guddu & Ors.
Calcutta High Court · (2018) 07 CAL CK 0015
Contempt of Courts Act, 1971 — Section 2(b)
High Courts04 Jul 2018Dismissed
Akbar Ali Mondal Vs State Of West Bengal & Ors.
Calcutta High Court · (2018) 07 CAL CK 0014
High Courts04 Jul 2018Dismissed
Eastern Coalfields Ltd. Vs Sudhamoy Gorai & Ors.
Calcutta High Court · (2018) 07 CAL CK 0013
Mines Act, 1952 — Section 48Mines Rules, 1955 — Rule 77
High Courts03 Jul 2018Disposed Of
Aman Lohia Vs Union Of India & Ors.
Calcutta High Court · (2018) 07 CAL CK 0012