High Courts11 Jul 2018
State Of West Bengal Vs Krishnendu Mukherjee
Calcutta High Court · (2018) 07 CAL CK 0067
Indian Penal Code, 1860 — Section 107Code Of Criminal Procedure 1973 — Section 173(8)
COURT ARCHIVE
Calcutta High Court judgments, 2018
1,531 judgments · page 30 of 77
High Courts11 Jul 2018Allowed
Samir Kumar Pal And Another Vs Bhaskar Sardar
Calcutta High Court · (2018) 07 CAL CK 0066
Code of Civil Procedure, 1908 — Section 151, Order 21 Rule 35, 35(3), 97, 97(2), 98, 99, 100, 101, 103Specific Relief Act, 1963 — Section 6Code Of Criminal Procedure 1973 — Section 144(2)
High Courts11 Jul 2018Dismissed
Bijon Mukherjee Vs State Of West Bengal & Ors.
Calcutta High Court · (2018) 07 CAL CK 0065
West Bengal School Service Commission (Selection of Persons for Appointment to the Post of Non-Teaching Staff) Rules, 2009 — Rule 20, 21Constitution of India, 1950 — Article 14, 16, 141, 226
High Courts10 Jul 2018
Jalan Niketan Private Limited Vs Avani Projects And Infrastructure Limited
Calcutta High Court · (2018) 07 CAL CK 0088
Income-Tax Act, 1961 — Section 203AA
High Courts10 Jul 2018
Manoj Kumar Manna Vs State Of West Bengal & Ors.
Calcutta High Court · (2018) 07 CAL CK 0064
Code Of Criminal Procedure 1973 — Section 284Protection of Children from Sexual Offences Act, 2012 — Section 33, 35(1)
High Courts10 Jul 2018Dismissed
Sekh Abbas Vs State Of West Bengal & Ors.
Calcutta High Court · (2018) 07 CAL CK 0063
West Bengal Panchayat Act, 1957 — Section 97(c)West Bengal Panchayat (Zilla Parishad and Panchayat Samiti) Accounts and Financial Rules, 2003 — Section 91(7)
High Courts10 Jul 2018Disposed Of
Honda Cars India Ltd. & Ors. Vs Dilip Kumar Basak
Calcutta High Court · (2018) 07 CAL CK 0062
Code Of Criminal Procedure 1973 — Section 200, 397, 401, 482Indian Penal Code, 1860 — Section 120A, 120B, 406, 415, 420
High Courts10 Jul 2018Dismissed
Pratap Narayan Giri Vs Asit Baran Giri
Calcutta High Court · (2018) 07 CAL CK 0061
Indian Evidence Act, 1872 — Section 45Code of Civil Procedure, 1908 — Order 26 Rule 9Constitution of India, 1950 — Article 227
High Courts10 Jul 2018Allowed
Abdus Sattar & Ors. Vs State Of West Bengal & Ors.
Calcutta High Court · (2018) 07 CAL CK 0060
West Bengal Schools (Control of Expenditure) Act, 2005 — Section 3, 9
High Courts10 Jul 2018
Utpal Dey Vs State Of West Bengal & Ors.
Calcutta High Court · (2018) 07 CAL CK 0059
National Highways Act, 1956 — Section 3G(1)(2), 3G(5)
High Courts10 Jul 2018Dismissed
Prakash Kumar Guchhait Prakash Chandra Guchhait Vs State Of West Bengal & Ors.
Calcutta High Court · (2018) 07 CAL CK 0058
Code Of Criminal Procedure 1973 — Section 156(3)
High Courts10 Jul 2018Dismissed
Hemanta Kumar Mukhopadhyay Vs State Of West Bengal & Ors.
Calcutta High Court · (2018) 07 CAL CK 0057
Constitution of India, 1950 — Article 14, 226
High Courts10 Jul 2018Dismissed
Mantu Bouri Vs State Of West Bengal & Ors.
Calcutta High Court · (2018) 07 CAL CK 0056
Indian Penal Code, 1860 — Section 302Code Of Criminal Procedure 1973 — Section 161, 313
High Courts10 Jul 2018Disposed Of
Sujammel Haque & Ors. Vs State Of West Bengal & Ors.
Calcutta High Court · (2018) 07 CAL CK 0055
Indian Penal Code, 1860 — Section 34, 302, 304(I)
High Courts10 Jul 2018Dismissed
Dipak Sarkar Mondal Vs State Of West Bengal & Ors.
Calcutta High Court · (2018) 07 CAL CK 0054
Indian Penal Code, 1860 — Section 34, 302, 307, 326, 448Code Of Criminal Procedure 1973 — Section 313Indian Evidence Act, 1872 — Section 32
High Courts10 Jul 2018Disposed Of
Joydeb Malik Vs State Of West Bengal & Ors.
Calcutta High Court · (2018) 07 CAL CK 0053
Indian Penal Code, 1860 — Section 300, 302Code Of Criminal Procedure 1973 — Section 313, 428
High Courts10 Jul 2018Dismissed
Suresh Kujur Vs State Of West Bengal & Ors.
Calcutta High Court · (2018) 07 CAL CK 0052
Indian Penal Code, 1860 — Section 302Code Of Criminal Procedure 1973 — Section 164, 174, 313
High Courts10 Jul 2018Partly Allowed
Gobinda Shil Vs State Of West Bengal & Ors.
Calcutta High Court · (2018) 07 CAL CK 0051
Indian Penal Code, 1860 — Section 34, 302, 498ACode Of Criminal Procedure 1973 — Section 313Indian Evidence Act, 1872 — Section 8, 27, 106
High Courts10 Jul 2018Dismissed
Bhagirathi Singh Vs State Of West Bengal & Ors.
Calcutta High Court · (2018) 07 CAL CK 0050
Indian Penal Code, 1860 — Section 395, 412Code Of Criminal Procedure 1973 — Section 313, 428Indian Evidence Act, 1872 — Section 8, 27, 63, 65, 65B
High Courts10 Jul 2018Disposed Of
Navneet Kumar Vs Union Of India & Ors.
Calcutta High Court · (2018) 07 CAL CK 0049
Customs Act, 1962 — Section 2(1), 2(34), 4, 5, 6, 17, 28, 112, 122, 122A, 124, 152Constitution Of India, 1950 — Article 226