COURT ARCHIVE

Calcutta High Court judgments, 2018

1,531 judgments · page 28 of 77

High Courts18 Jul 2018Dismissed

Principal Commissioner Of Income Tax, Kolkata-1, Kolkata Vs Infinity Infotech Parks Limited

Calcutta High Court · (2018) 07 CAL CK 0098

Income Tax Act, 1961 — Section 2(47), 2(47)(v), 45, 45(1), 143(3), 147, 148, 263Transfer of Property Act, 1882 — Section 53A

High Courts18 Jul 2018

Jasper Motors Private Limited And Another Vs Proprietor, Basantee Battery Operated Rickshaw And Others.

Calcutta High Court · (2018) 07 CAL CK 0097

Patents Act, 1970 — Section 2(1), 3(j), 64, 64(1)(a), 64(1)(e), 64(1)(f), 64(1)(h), 64(1)(k), 107

High Courts17 Jul 2018

MSA (India) Limited & Anr. Vs State of West Bengal & Ors.

Calcutta High Court · (2018) 07 CAL CK 0118

Payment of Wages Act, 1936 — Section 15(2), 15(3)

High Courts17 Jul 2018Disposed Off

Smt. Lachh Mani Devi & Anr. Vs Sk. Samad & Ors.

Calcutta High Court · (2018) 07 CAL CK 0117

Code of Criminal Procedure, 1973 — Section 144(2)

High Courts17 Jul 2018Disposed Off

Kalyani Gupta Vs State of West Bengal & Ors.

Calcutta High Court · (2018) 07 CAL CK 0116

Code of Criminal Procedure, 1973 — Section 107

High Courts17 Jul 2018Disposed Off

M/s. Pushkar Impex Pvt. Ltd. & Anr. Vs Union of India & Ors.

Calcutta High Court · (2018) 07 CAL CK 0115

Customs Act, 1962 — Section 122A, 124

High Courts17 Jul 2018Allowed

Anisur Rahaman & Anr. Vs State of West Bengal & Ors.

Calcutta High Court · (2018) 07 CAL CK 0114

Constitution of India, 1950 — Article 14, 226

High Courts17 Jul 2018Allowed

West Bengal Board of Secondary Education &Ors. Vs Charu Chandra Karmakar & Ors.

Calcutta High Court · (2018) 07 CAL CK 0113

Limitation Act, 1963 — Section 5

High Courts17 Jul 2018Dismissed

Munshi Matiar Rahaman Vs State Of West Bengal

Calcutta High Court · (2018) 07 CAL CK 0112

Code of Criminal Procedure, 1973 — Section 2(g)

High Courts17 Jul 2018Disposed Off

Uday Bagdi Vs State of West Bengal

Calcutta High Court · (2018) 07 CAL CK 0111

Indian Penal Code, 1860 — Section 34, 147, 149, 302, 304, 323, 325

High Courts17 Jul 2018Disposed Off

Shri Ranjit Kumar Samanta Vs State Of West Bengal & Ors.

Calcutta High Court · (2018) 07 CAL CK 0096

Industrial Disputes Act, 1947 — Section 33C(1)

High Courts17 Jul 2018Disposed Off

S.R. Batliboi & Co. & Anr. Vs Assistant Commissioner of Income Tax, Circle-54, Kolkata & Ors.

Calcutta High Court · (2018) 07 CAL CK 0095

Income Tax Act, 1961 — Section 2(24)(x), 36(1)(va), 36(1), 43(B), 139(1), 142(1), 143(1), 143(3), 147, 148

High Courts17 Jul 2018Dismissed

LMJ Internatiional Ltd. Vs Ajit Kumar Patni

Calcutta High Court · (2018) 07 CAL CK 0094

High Courts17 Jul 2018Disposed Off

M/s. Calprin Ads Pvt. Ltd Vs M/s. K.C. Exim (P) Ltd.

Calcutta High Court · (2018) 07 CAL CK 0093

Companies Act, 1956 — Section 433, 433(e), 434, 439Negotiable Instruments Act, 1881 — Section 138, 141

High Courts16 Jul 2018Dismissed

Purti West Enclave Pvt. Limited & Anr. Vs Kolkata Municipal Corporation & Ors.

Calcutta High Court · (2018) 07 CAL CK 0135

Kolkata Municipal Corporation Act, 1980 7mdash; Section 425A, 425B, 425C, 425D, 425D(1), 425D(2), 425D(3), 425D(4)Constitution of India, 1950 — Article 226

High Courts16 Jul 2018Disposed Off

Binay Opto Electronics Pvt Ltd & Anr. Vs Comm.Of Central Excise & Service Tax (Appeals-I), Kolkata & Anr.

Calcutta High Court · (2018) 07 CAL CK 0134

Central Excise Act, 1944 — Section 35(F)

High Courts16 Jul 2018Disposed Off

Gopal Jhunjhunwala & Ors. Vs State of West Bengal & Ors.

Calcutta High Court · (2018) 07 CAL CK 0110

Constitution of India, 1950 — Article 300A

High Courts16 Jul 2018Disposed Off

M/s. Intelsys Technologies Pvt. Ltd. & Anr. Vs Union of India & Ors.

Calcutta High Court · (2018) 07 CAL CK 0109

Finance Act, 1994 — Section 65B(51), 73, 73(1), 73(6), 73(6)(b), 78ACentral Excise Act, 1994 — Section 35Service Tax Rules, 1994 — Section 6, 7

High Courts16 Jul 2018Allowed

Abdul Wahab Azad Vs State of West Bengal & Ors.

Calcutta High Court · (2018) 07 CAL CK 0108

Constitution of India, 1950 — Article 12, 14, 19(1)(g), 21, 226

High Courts16 Jul 2018Disposed Off

Dinabandu Andrews Institute of Technology & Management Vs Kolkata Metropolitan development Authority & Ors.

Calcutta High Court · (2018) 07 CAL CK 0107

Transfer of Property Act, 1882 — Section 55