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Calcutta High Court judgments, 2018

1,531 judgments · page 33 of 77

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High Courts03 Jul 2018Disposed Of

Tripti Chakraborty Vs State Of West Bengal & Ors.

Calcutta High Court · (2018) 07 CAL CK 0011

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High Courts03 Jul 2018Allowed

Gautam Thakuri And Another Vs Kanaklata Bhuiya And Another

Calcutta High Court · (2018) 07 CAL CK 0010

Limitation Act, 1963 — Section 5
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High Courts03 Jul 2018Dismissed

Dhiren Roy Vs State Of West Bengal & Ors.

Calcutta High Court · (2018) 07 CAL CK 0009

Indian Penal Code, 1860 — Section 109, 363, 366, 376Code Of Criminal Procedure 1973 — Section 164
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High Courts03 Jul 2018Dismissed

Niranjan Pramanik Telya Vs State Of West Bengal And Ors.

Calcutta High Court · (2018) 07 CAL CK 0008

Protection Of Children from Sexual Offences Act, 2012 — Section 4, 8Code Of Criminal Procedure 1973 — Section 164, 313, 360, 361Probation of Offenders Act, 1958 — Section 4(1)
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High Courts03 Jul 2018Dismissed

Gautam Sen & Ors. Vs Dr. Ganesh Dasgupta

Calcutta High Court · (2018) 07 CAL CK 0007

West Bengal Land Reforms Act, 1955 — Section 8Partition Act, 1893 — Section 4Constitution Of India, 1950 — Article 227
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High Courts02 Jul 2018Dismissed

Mohindra Tubes Pvt. Ltd. & Anr. Vs State of West Bengal & Ors.

Calcutta High Court · (2018) 07 CAL CK 0174

Specific Relief Act, 1963 — Section 14
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High Courts02 Jul 2018Disposed Of

Kartick Paul Vs State Of West Bengal & Ors.

Calcutta High Court · (2018) 07 CAL CK 0046

Indian Penal Code, 1860 — Section 302, 304(I), 307, 326Code Of Criminal Procedure 1973 — Section 313
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High Courts02 Jul 2018Disposed Of

Bengal Provincial Banks’ Contract Employees’ Association And Another Vs Union Of India And Others

Calcutta High Court · (2018) 07 CAL CK 0045

Contract Labour (Regulation and Abolition) Act, 1970 — Section 7, 8, 12, 14, 15Industrial Disputes Act, 1947 — Section 2(p), 12(3), 12(4), 29, 36(A)Industrial Disputes (Central) Rules, 1957 — Rule 58, 58(4)
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High Courts02 Jul 2018Allowed

Gopi Vallabh Solutions Pvt. Ltd And Another Vs State Of West Bengal And Others

Calcutta High Court · (2018) 07 CAL CK 0044

Companies Act, 1956 — Section 21, 22, 23, 23(1), 23(3)Constitution Of India, 1950 — Article 12, 226
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High Courts02 Jul 2018Disposed Of

Hindustan Unilever Limited Vs Emami Limited And Others

Calcutta High Court · (2018) 07 CAL CK 0043

Trade Marks Act, 1999 — Section 29(8), 30, 134, 134(1), 134(2)Code of Civil Procedure, 1908 — Section 15, 16, 19, 20, Order 2 Rule 2, 3Constitution Of India, 1950 — Article 227
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High Courts02 Jul 2018Allowed

Sushil Kumar Rai & Ors. Vs State Of West Bengal And Ors.

Calcutta High Court · (2018) 07 CAL CK 0006

Constitution Of India, 1950 — Article 226
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High Courts02 Jul 2018Allowed

Usha Devi & Ors. Vs State Of West Bengal & Ors.

Calcutta High Court · (2018) 07 CAL CK 0005

Indian Penal Code, 1860 — Section 34, 188, 427, 447
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High Courts02 Jul 2018Dismissed

West Bengal University Of Health Sciences And Ors. Vs Dr. Paban Mandal And Ors.

Calcutta High Court · (2018) 07 CAL CK 0004

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High Courts02 Jul 2018Disposed Of

Soma Clearing Agents Private Ltd. & Anr. Vs Customs, Central Excise And Service Tax Appellate Tribunal, Eastern Regional Bench, Kolkata & Ors.

Calcutta High Court · (2018) 07 CAL CK 0003

Customs Act 1962 — Section 129, 129(1), 129(2), 129(4), 129C, 130
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High Courts02 Jul 2018Dismissed

Halim Hanif Sk. Vs State Of West Bengal & Ors.

Calcutta High Court · (2018) 07 CAL CK 0002

Indian Penal Code, 1860 — Section 34, 307, 326
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High Courts02 Jul 2018Disposed Of

Sanjoy Bera Vs State Of West Bengal & Ors.

Calcutta High Court · (2018) 07 CAL CK 0001

Constitution Of India, 1950 — Article 14, 32, 226, 227, 323A, 323B
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High Courts29 Jun 2018Allowed

Tata Capital Financial Services Limited Vs Safelift Crane Hiring Private Limited & Anr.

Calcutta High Court · (2018) 06 CAL CK 0092

Arbitration and Conciliation Act, 1996 — Section 9
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High Courts29 Jun 2018Dismissed

Good-Will Tea & Industries Ltd. Vs Pratik Agarwal

Calcutta High Court · (2018) 06 CAL CK 0091

Companies Act, 1956 — Section 433, 434, 439Sale of Goods Act, 1930 — Section 41, 42
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High Courts29 Jun 2018Dismissed

Indur Hazra Tapas Indur Vs State Of West Bengal & Ors.

Calcutta High Court · (2018) 06 CAL CK 0065

Indian Penal Code, 1860 — Section 395, 397, 412Arms Act, 1959 — Section 25, 25(1b)(a), 27, 27(1)Code Of Criminal Procedure 1973 — Section 235(2), 428
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High Courts29 Jun 2018Allowed

Suchi Dalmia Vs Union Of India & Ors.

Calcutta High Court · (2018) 06 CAL CK 0064

Companies Act, 2013 — Section 164(2), 164(2)(a)
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