High Courts27 Jun 2018Dismissed
Gopa Das & Ors. Vs Vasan Health Care Pvt. Ltd.
Calcutta High Court · (2018) 06 CAL CK 0086
Arbitration and Conciliation Act, 1996 — Section 2(1)(e), 17(2), 18(1)
COURT ARCHIVE
Calcutta High Court judgments, 2018
1,531 judgments · page 35 of 77
High Courts27 Jun 2018Dismissed
J. J. Development Pvt. Ltd. Vs Commissioner Of Income Tax, Kolkata-Iv
Calcutta High Court · (2018) 06 CAL CK 0085
Income Tax Act, 1961 — Section 68, 131
High Courts27 Jun 2018Disposed Of
United Bank Of India Vs Commissioner Of Income Tax, W.B.-Iv, Calcutta
Calcutta High Court · (2018) 06 CAL CK 0084
Income Tax Act, 1961 — Section 256(1)
High Courts27 Jun 2018Dismissed
Principal Commissioner Of Income Tax, Kolkata-10 Vs A. P. Export
Calcutta High Court · (2018) 06 CAL CK 0083
Income Tax Act, 1961 — Section 10B, 80HHC, 142(1), 143(2), 260ACentral Excise Act, 1944 — Section 2(f)
High Courts27 Jun 2018Disposed Of
Rampada Mondal Vs State Of West Bengal & Ors.
Calcutta High Court · (2018) 06 CAL CK 0048
Constitution Of India, 1950 — Article 12
High Courts27 Jun 2018Dismissed
S. Wali Mohd. Bros & Co. Vs Sk.Nazrul Islam & Ors.
Calcutta High Court · (2018) 06 CAL CK 0047
Code of Civil Procedure, 1908 — Section 9, 151Indian Partnership Act, 1932 — Section 69
High Courts27 Jun 2018Disposed Of
Basanti Pandit Vs State Of West Bengal & Ors.
Calcutta High Court · (2018) 06 CAL CK 0046
High Courts27 Jun 2018Dismissed
Astami Mahato Vs State Of West Bengal & Ors.
Calcutta High Court · (2018) 06 CAL CK 0045
High Courts27 Jun 2018Dismissed
Soumyajit Pal Vs State Of West Bengal And Others.
Calcutta High Court · (2018) 06 CAL CK 0044
Motor Vehicles Act, 1988 — Section 72(2)(xxii)West Bengal Motor Vehicles Rules, 1989 — Rule 119Constitution of India, 1950 — Article 226
High Courts27 Jun 2018Disposed Of
Phoenix Overseas Ltd. & Anr. Vs Union Of India & Ors.
Calcutta High Court · (2018) 06 CAL CK 0043
Foreign Trade (Development and Regulation) Act, 1992 mdash; Section 5 1992 — Section 5
High Courts27 Jun 2018Allowed
Sankari Jana Vs State Of West Bengal & Ors.
Calcutta High Court · (2018) 06 CAL CK 0042
Indian Penal Code, 1860 — Section 201, 302Code Of Criminal Procedure 1973 — Section 164, 313, 437Indian Evidence Act, 1872 — Section 25, 26
High Courts27 Jun 2018Disposed Of
Nand Kishore Rai Vs Central Bureau Of Investigation
Calcutta High Court · (2018) 06 CAL CK 0041
Code Of Criminal Procedure 1973 — Section 398Prevention of Corruption Act, 1988 — Section 7, 12, 13(2), 13(1)(d), 13(1)(e)Indian Penal Code, 1860 — Section 120B
High Courts27 Jun 2018Disposed Of
Indian Chain Private Limited & Anr. Vs Deputy Commissioner, Central Audit Unit & Ors.
Calcutta High Court · (2018) 06 CAL CK 0040
Central Sales Tax Act, 1956 — Section 5, 5(3)
High Courts26 Jun 2018Disposed Of
Dr. Rohan Kumar & Ors. Vs State Of West Bengal & Ors.
Calcutta High Court · (2018) 06 CAL CK 0236
High Courts26 Jun 2018Allowed
Jakir Molla & Ors. Vs State Of West Bengal & Ors.
Calcutta High Court · (2018) 06 CAL CK 0235
National Highways Act, 1956 — Section 3G(1), 3H(2)
High Courts26 Jun 2018Allowed
Satyajug Employees Co-Operative Industrial Societies Limited Vs State Of West Bengal & Ors.
Calcutta High Court · (2018) 06 CAL CK 0234
West Bengal Municipal Act, 1993 — Section 12, 13, 108, 207Constitution of India, 1950 — Article 226
High Courts26 Jun 2018
Raju Sekh Vs West Bengal State Electricity Distribution Company Limited & Ors.
Calcutta High Court · (2018) 06 CAL CK 0233
High Courts26 Jun 2018Disposed Of
Subhan Kumar Guin Vs General Manager, Eastern Railway & Ors.
Calcutta High Court · (2018) 06 CAL CK 0232
Constitution of India, 1950 — Article 226
High Courts26 Jun 2018Allowed
Milan Sk. Vs State Of West Bengal & Ors.
Calcutta High Court · (2018) 06 CAL CK 0231
Constitution of India, 1950 — Article 14
High Courts26 Jun 2018Dismissed
Soma Bhattacharyya Vs State Of West Bengal & Ors.
Calcutta High Court · (2018) 06 CAL CK 0230
Constitution of India, 1950 — Article 19(1)(g), 21