High Courts27 Jul 2017
Sila Bose Vs The State of West Bengal & Ors
Calcutta High Court · (2017) 07 CAL CK 0065
COURT ARCHIVE
Calcutta High Court judgments, 2017
624 judgments · page 7 of 32
High Courts27 Jul 2017
SHARMISTHA CHOWDHURY AND ANOTHER Vs STATE OF WEST BENGAL AND OTHERS
Calcutta High Court · (2017) 07 CAL CK 0064
Code of Criminal Procedure, 1973, Section 437, Section 439, Section 167(2), Section 321 - When bail may be taken in case of non-bailable offence - Spe
High Courts27 Jul 2017
Sri Ujjal Ghosh Vs Prabir Kumar Chattopadhyay & ors
Calcutta High Court · (2017) 07 CAL CK 0063
High Courts25 Jul 2017
Monirul Islam Vs The State of West Bengal & Anr.
Calcutta High Court · (2017) 07 CAL CK 0062
Code of Criminal Procedure, 1973, Section 482, Section 401 - Saving of inherent powers of High Court - High Courts powers of revision
High Courts25 Jul 2017Disposed off
Tapas Kumar Gupta Vs The State of West Bengal & Ors.
Calcutta High Court · (2017) 07 CAL CK 0061
West Bengal Services (Death cum Retirement Benefits) Rules, 1971, Rule 18, Rule 37, Rule 17, Rule 58, Rule 61, Rule 75(aaa)
High Courts25 Jul 2017Dismissed
Pronab Kumar Paul Vs State of W.B. & Ors.
Calcutta High Court · (2017) 07 CAL CK 0060
West Bengal Services (Determination of Seniority) Rules, 1981, Rule 4(2), Rule 3(ix)
High Courts21 Jul 2017Dismissed
Goutam Basu Vs Naba Ballygunge Mahavidyalaya & Ors
Calcutta High Court · (2017) 07 CAL CK 0059
High Courts21 Jul 2017
Dalim Pandey Vs The State of West Bengal & Ors.
Calcutta High Court · (2017) 07 CAL CK 0058
Indian Penal Code, 1860, Section 120B, Section 302, Section 307, Section 326, Section 148, Section 149,
High Courts21 Jul 2017
Sudhir Prakash Vs The State of West Bengal & Anr.
Calcutta High Court · (2017) 07 CAL CK 0057
Negotiable Instruments Act, 1881, Section 138 - Dishonour of cheque for insufficiency, etc., of funds in the accountWest Bengal Fire Services Act, 1950, Section 35,
High Courts21 Jul 2017
KALYAN BANDOPADHYAY Vs STATE OF WEST BENGAL AND ANOTHER
Calcutta High Court · (2017) 07 CAL CK 0056
Code of Criminal Procedure, 1973, Section 161, Section 164 - Examination of witnesses by police - Recording of confessions and statementsIndian Penal Code, 1860,
High Courts20 Jul 2017Disposed off
SMT. RENUDEVI KEJRIWAL & ANR. Vs SRI SANJAY KUMAR MIHARIA
Calcutta High Court · (2017) 07 CAL CK 0055
High Courts20 Jul 2017Disposed off
SRI GOUTAM MUKHERJEE & ANR. Vs BAJAJ ALLIANZ LIFE INSURANCE COMPANY LTD. & ANR.
Calcutta High Court · (2017) 07 CAL CK 0054
High Courts20 Jul 2017Disposed off
JOY MAA SANTOSHI SAW MILL Vs HINDUSTAN CABLES LIMITED
Calcutta High Court · (2017) 07 CAL CK 0053
High Courts19 Jul 2017Allowed
Calcutta Berthing Service Association & Anr. Vs Union of India & Ors.
Calcutta High Court · (2017) 07 CAL CK 0052
Major Port Trusts Act, 1963, Section 111 - Power of Central Government to issue directions to Board
High Courts19 Jul 2017
BCL Secure Premises (P) Ltd. Vs Metro Railway, Kolkata
Calcutta High Court · (2017) 07 CAL CK 0051
Arbitration and Conciliation Act, 1996, Section 11, Section 13, Section 12(5), Section 12 - Appointment of arbitrators - Challenge procedure - Grounds for chal
High Courts19 Jul 2017Dismissed
Joy Guru Enterprises Vs The State of West Bengal & Ors.
Calcutta High Court · (2017) 07 CAL CK 0050
High Courts19 Jul 2017
Chandra Nath Mondal Vs Durga Mondal & Ors.
Calcutta High Court · (2017) 07 CAL CK 0049
High Courts19 Jul 2017
Paharpur Cooling Towers Limited Vs Senior Joint Commissioner & Ors.
Calcutta High Court · (2017) 07 CAL CK 0048
Income Tax Act, 1961, Section 142(2A), Section 142(2A), Section 142(2A), Section 142(2A), Section 44AB, Se
High Courts19 Jul 2017Dismissed
Smt. Premlata Biswal & Anr. Vs Jagadishwar Kundu & Ors.
Calcutta High Court · (2017) 07 CAL CK 0047
West Bengal Municipal Act, 1993, Section 218 - Order for demolition or alteration of buildings in certain cases
High Courts19 Jul 2017Dismissed
Prabal Kumar Basu Vs The State of West Bengal & Ors.
Calcutta High Court · (2017) 07 CAL CK 0046