COURT ARCHIVE

Calcutta High Court judgments, 2017

624 judgments · page 32 of 32

High Courts03 Jan 2017Disposed Off

Regional Provident Fund Commissioner Vs M/s. Sylee Tea Estate

Calcutta High Court · (2017) LabLR 518 : (2017) LIC 992

Employees Provident Funds and Miscellaneous Provisions Act, 1952 - Section 7A, Section 7I, Section 7L

High Courts03 Jan 2017

Calcutta High Court · (2017) 01 CAL CK 0003

High Courts03 Jan 2017Dismissed

Calcutta High Court · (2017) 01 CAL CK 0002

Code of Civil Procedure, 1908, Order 41Rule 11 -Specific Relief Act, 1963, Section 34 - Discretion of court as to declaration of status or right

High Courts03 Jan 2017Disposed off

Calcutta High Court · (2017) 01 CAL CK 0001