High Courts10 Jan 2017Disposed Off
Vijai Shree Limited Vs Union of India
Calcutta High Court · (2017) 1 CalLJ 468
COURT ARCHIVE
Calcutta High Court judgments, 2017
624 judgments · page 31 of 32
High Courts10 Jan 2017Dismissed
Mahadev Dutta Vs State of West Bengal
Calcutta High Court · (2017) 171 AIC 469 : (2017) 1 CalLT 569 : (2017) CriLJ 2776 : (2017) 2 DMC 167
Penal Code, 1860 (IPC) - Section 302, Section 34, Section 498A
High Courts09 Jan 2017Allowed
Arijit Sarkar Vs Monosree Sarkar
Calcutta High Court · (2017) 1 AICLR 612
Criminal Procedure Code, 1973 (CrPC) - Section 173, Section 195Evidence Act, 1872 - Section 3
High Courts09 Jan 2017Dismissed
Biswajit Dinda Vs State of West Bengal and others
Calcutta High Court · (2017) 01 CAL CK 0013
High Courts09 Jan 2017Dismissed
Debabrata Manna Vs State of West Bengal and others
Calcutta High Court · (2017) 01 CAL CK 0012
High Courts09 Jan 2017Dismissed
Lakshapati Mandal Vs State of West Bengal and others
Calcutta High Court · (2017) 01 CAL CK 0011
High Courts09 Jan 2017Dismissed
Ratan Das Vs State of West Bengal and others
Calcutta High Court · (2017) 01 CAL CK 0010
High Courts09 Jan 2017Dismissed
Satyabrata Sardar Vs State of West Bengal and others
Calcutta High Court · (2017) 01 CAL CK 0009
High Courts09 Jan 2017Dismissed
Bikash Baran Guria Vs State of West Bengal and others
Calcutta High Court · (2017) 01 CAL CK 0008
High Courts09 Jan 2017Dismissed
Somnath Das Vs State of West Bengal and others
Calcutta High Court · (2017) 01 CAL CK 0007
High Courts09 Jan 2017Dismissed
Tarun Kumar Das Vs State of West Bengal and others
Calcutta High Court · (2017) 01 CAL CK 0006
High Courts09 Jan 2017Dismissed
Ranjit Maity Vs State of West Bengal and others
Calcutta High Court · (2017) 01 CAL CK 0005
High Courts06 Jan 2017Disposed Off
Sanchita Mitra Vs Prithwish Mohan Chakraborty
Calcutta High Court · (2017) AIRCC 1352
West Bengal Premises Tenancy Act, 1956 - Section 13(ff), Section 2(h)
High Courts06 Jan 2017Disposed Off
Swapan Routh Vs Narendranath Manna
Calcutta High Court · (2017) 1 ICC 622
Civil Procedure Code, 1908 (CPC) - Section 10
High Courts06 Jan 2017Disposed Off
S.B. Construction & Co. Vs State of West Bengal
Calcutta High Court · (2017) AIR(Calcutta) 39 : (2017) 3 WBLR 201
Constitution of India, 1950 - Article 14
High Courts05 Jan 2017Disposed Off
Buddhadeb Laha Vs State of West Bengal
Calcutta High Court · (2017) 2 CalCriLR 190 : (2017) 1 CalLT 541 : (2017) CriLJ 1616
Evidence Act, 1872 - Section 106, Section 24Penal Code, 1860 (IPC) - Section 302
High Courts05 Jan 2017Disposed Off
Bharat Sarkar Vs State of West Bengal
Calcutta High Court · (2017) 171 AIC 436 : (2017) CriLJ 1520
Penal Code, 1860 (IPC) - Section 300, Section 304
High Courts04 Jan 2017Disposed off
Krishna Chouhan Vs Kamli Chouhan
Calcutta High Court · (2017) 171 AIC 467
Civil Procedure Code, 1908 (CPC) - Section 96Evidence Act, 1872 - Section 68Limitation Act, 1963 - Section 5
High Courts04 Jan 2017
State of West Bengal Vs Bharat Vanijya Eastern Pvt. Ltd.
Calcutta High Court · (2017) 01 CAL CK 0004
Arbitration and Conciliation Act, 1996, Section 18, Section 34, Section 34(3), Section 34(2)(ii) - Equal treatment of parties - Application for setting aside a
High Courts03 Jan 2017Dismissed
Deba Brata Chatterjee Vs Maya Kanrar
Calcutta High Court · (2017) 1 CalLJ 541 : (2017) CriLJ 1844
Penal Code, 1860 (IPC) - Section 499