High Courts18 Jul 2017
Messrs Serajuddin & Co. Vs Union of India & Ors.
Calcutta High Court · (2017) 07 CAL CK 0045
Limitation Act, 1963, Section 5 - Extension of prescribed period in certain cases
COURT ARCHIVE
Calcutta High Court judgments, 2017
624 judgments · page 8 of 32
High Courts18 Jul 2017Dismissed
Dilip Mehena Vs The State of West Bengal & Ors.
Calcutta High Court · (2017) 07 CAL CK 0044
High Courts18 Jul 2017
SK. MUSTAFA & OTHERS Vs THE STATE OF WEST BENGAL
Calcutta High Court · (2017) 07 CAL CK 0043
Code of Criminal Procedure, 1973, Section 161 - Examination of witnesses by policeIndian Penal Code, 1860, Section 34, Section 498A,
High Courts18 Jul 2017
Dilip Kumar Ghosh Vs State of West Bengal
Calcutta High Court · (2017) 07 CAL CK 0042
Code of Criminal Procedure, 1973, Section 428 - Period of detention undergone by the accused to be set off against the sentence of imprisonmentEssential Commodities Act, 1955,
High Courts17 Jul 2017
West Bengal Power Development Corporation Ltd. Vs Dongfang Electric Corporation
Calcutta High Court · (2017) 07 CAL CK 0041
Code of Civil Procedure, 1908, Order 41Rule 1(3), Order 41Rule 5(3), Order 41Rule 5(5), Order 41(1)(3) -
High Courts17 Jul 2017Allowed
Siddhartha Co-operative Housing Society Ltd. Vs The State of West Bengal & Ors.
Calcutta High Court · (2017) 07 CAL CK 0040
Constitution of India, Article 265, Article 243 -Calcutta Metropolitan Development Authority Act, 1972, Section 13, Section 18, Section 13(1)(ii)(h), Section 13(1)(ii)(l)
High Courts17 Jul 2017
Sathi Jana & Ors. Vs Uttam Bera & Ors.
Calcutta High Court · (2017) 07 CAL CK 0039
High Courts14 Jul 2017
Baiju Radhakrishnan Nair Vs NIL
Calcutta High Court · (2017) 07 CAL CK 0038
Code of Criminal Procedure, 1973, Section 154, Section 156(3), Section 173(5), Section 154(3), Section 181(4), Se
High Courts14 Jul 2017
Shrabani Mondal (Pal) Vs State of West Bengal
Calcutta High Court · (2017) 07 CAL CK 0037
West Bengal Primary Education Act, 1973, Section 60, Section 106(2) -West Bengal Primary School Teachers Recruitment Rules, 2001, Rule 2(e), Rule 9(c), Rule 2(d) -West Be
High Courts14 Jul 2017
State of West Bengal Vs Sattar Khan.
Calcutta High Court · (2017) 07 CAL CK 0036
Kerala Rent Control Act, 1965, Section 18 -General Clauses Act, 1977, Section 3, Section 4, Section 6, Section 8,
High Courts14 Jul 2017
Lubricating Oil Dealers Association and Another Vs Union of India and Others
Calcutta High Court · (2017) 07 CAL CK 0035
Constitution of India, Article 14, Article 19(1)(g) - Appointment of Commission to inquire into and report on the administration of autonomous districts and autonomous regions - Protection of ce
High Courts14 Jul 2017Dismissed
Mintu Mallick Vs The Honble High Court at Calcutta & Ors.
Calcutta High Court · (2017) 07 CAL CK 0034
Code of Criminal Procedure, 1973, Section 190, Section 200, Section 190(1)(c) - Cognizance of offences by Magistrates - Examination of complainant - Cognizance of offences
High Courts14 Jul 2017Allowed
Tirupati Agro Seed Distributors Pvt. Ltd. & Anr. Vs The State of West Bengal & Ors.
Calcutta High Court · (2017) 07 CAL CK 0033
Constitution of India, Article 14 - Appointment of Commission to inquire into and report on the administration of autonomous districts and autonomous regions
High Courts14 Jul 2017
Captain Shri Prakash & Anr. Vs The State of West Bengal & Anr.
Calcutta High Court · (2017) 07 CAL CK 0032
Code of Criminal Procedure, 1973, Section 161 - Examination of witnesses by policeIndian Penal Code, 1860, Section 120B, Section 304,
High Courts13 Jul 2017
SMT. SUMANA BANDYOPADHYAY & ANR. Vs THE DEPUTY DIRECTOR OF INCOME TAX, (INTERNATIONAL TAXATION) 3(1)
Calcutta High Court · (2017) 07 CAL CK 0031
Income Tax Act, 1961, Section 6, Section 6, Section 6, Section 6, Section 15, Section 15, Section
High Courts13 Jul 2017
Bengal Taxi Association & Anr. Vs The State of West Bengal and Ors.
Calcutta High Court · (2017) 07 CAL CK 0030
High Courts13 Jul 2017Dismissed
Commissioner of Income Tax, Kolkata-III Vs M/S Britannia Industries Ltd.
Calcutta High Court · (2017) 07 CAL CK 0029
Income Tax Act, 1961, Section 84, Section 84, Section 84, Section 84, Section 254, Section 254,
High Courts13 Jul 2017
M/s Bhuwalka Trading & Tea Co. (P) Ltd. & Ors. Vs The State of West Bengal & Anr.
Calcutta High Court · (2017) 07 CAL CK 0028
Urban Land (Ceiling and Regulation) Act, 1976, Section 20, Section 20, Section 9, Section 10(1), Section 8(1), Section 6
High Courts12 Jul 2017
Ganesh Rajwar Vs The State of West Bengal
Calcutta High Court · (2017) 07 CAL CK 0027
Code of Criminal Procedure, 1973, Section 313 - Power to examine the accusedIndian Penal Code, 1860, Section 120B, Section 302,
High Courts12 Jul 2017
Bikram Chatterjee. Vs Nil
Calcutta High Court · (2017) 07 CAL CK 0026
Constitution of India, Article 12 - Application of Acts of Parliament and of the Legislature of the State of Assam to autonomous districts and autonomous regions in the State of AssamCode of Cr